High Courts15 Nov 1990Allowed
Ram Lal Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 8 of 54
High Courts15 Nov 1990
Balbir Singh Vs Daljit Singh Kehar Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 617 : (1991) 2 RRR 458
High Courts15 Nov 1990
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 135 : (1991) 1 RCR(Criminal) 362
High Courts15 Nov 1990
Iqbal Singh Vs Jagdish Singh and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 68 : (1991) 1 RRR 516
High Courts14 Nov 1990
Commissioner of Income Tax Vs Shri Prem Chand Jain
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 483
High Courts14 Nov 1990
Saroj Vs Murti Devi and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 570 : (1992) ACJ 93 : (1992) 1 ILR (P&H) 135 : (1991) 99 PLR 343
Insurance Act, 1938 — Section 39
High Courts14 Nov 1990Allowed
Uma Shanti and Others Vs Ravi Kanta
Punjab And Haryana At Chandigarh · (1991) 1 DMC 639
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts14 Nov 1990
Commissioner of Income Tax Vs Prem Chand Jain
Punjab And Haryana At Chandigarh · (1991) 189 ITR 320
High Courts14 Nov 1990
Smt. Saroj Vs Smt. Murti Devi and others
Punjab And Haryana At Chandigarh · (1992) ACJ 93 : AIR 1991 P&H 183 : (1991) 99 PLR 343
Hindu Succession Act, 1956 — Section 8Insurance Act, 1938 — Section 39, 39(6)
High Courts14 Nov 1990
Som Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 156
High Courts14 Nov 1990Dismissed
Ram Kishan Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 DMC 582 : (1991) 1 RCR(Criminal) 359
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Nov 1990Dismissed
Thakur Dass Vs Aflatoon and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 179
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Limitation Act, 1963 — Section 5
High Courts14 Nov 1990Dismissed
Surinder Pal Singh and Another Vs Smt. Pavanvir Kaur and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 180
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22
High Courts14 Nov 1990Dismissed
Subhash Chander Raman Kumar Vs Rattan Chand
Punjab And Haryana At Chandigarh · (1991) 99 PLR 204
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5), 2
High Courts13 Nov 1990Dismissed
Panjab University and Another Vs Tilak Raj Dogra
Punjab And Haryana At Chandigarh · (1991) 99 PLR 531
Punjab University Act, 1947 — Section 21
High Courts13 Nov 1990
Gurprit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 326
High Courts13 Nov 1990
Land Acquisition Collector, P.S.E.B., Patiala Vs Jagdish Raj and others
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 74 : (1992) 2 LJR 31 : (1991) PLJ 51 : (1991) 2 PLR 648 : (1991) 2 RRR 203 : (1991) 1 RRR 382
High Courts13 Nov 1990Dismissed
Gur Sahib Singh Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 303
High Courts13 Nov 1990
Punjab Business and Supply Co. Pvt. Ltd. and Another Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1991) 100 CTR 290 : (1991) 188 ITR 550
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 194A, 194A(1), 276B, 278B
High Courts13 Nov 1990Dismissed
Kailash Chander Rathi Vs Dr. Balbir Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 251
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5)