High Courts08 Nov 1990
Harjodh Singh Patwari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 166 : (1991) 1 RCR(Criminal) 345 : (1991) 2 SCT 297
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 10 of 54
High Courts08 Nov 1990
Joga Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 511 : (1991) 1 RCR(Criminal) 126
High Courts08 Nov 1990Allowed
Sumer Chand Jain Vs Ved Parkash
Punjab And Haryana At Chandigarh · (1991) CivCC 260 : (1991) 99 PLR 152 : (1991) 1 RCR(Rent) 22
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Nov 1990
Basant Lal Bhatia and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 55
High Courts07 Nov 1990
Shiv Charan Kaur Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1991) 99 PLR 536
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15, 15(5)
High Courts07 Nov 1990
Seeso alias Bakhshish Kaur and Another Vs Pakhar Singh Jhuti
Punjab And Haryana At Chandigarh · (1991) 1 DMC 505
Hindu Marriage Act, 1955 — Section 9
High Courts07 Nov 1990
Mohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 208 : (1991) 1 RCR(Criminal) 331
High Courts07 Nov 1990
Mukhtiar Singh and anr Vs Jai Singh
Punjab And Haryana At Chandigarh · (1990) PLJ 41 : (1990) 1 RRR 332
High Courts06 Nov 1990Allowed
The State of Punjab and Others Vs Joginder Singh, Clerk
Punjab And Haryana At Chandigarh · (1991) 99 PLR 214
Punjab Civil Services Rules — Rule 13.4
High Courts06 Nov 1990Allowed
Tata Engineering and Locomotive Company Limited Vs P.S. Jain Motors and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 185
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6C, 115
High Courts06 Nov 1990
Gurcharan Singh Vs S.Moti Ram
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 345 : (1991) PLJ 176 : (1991) 2 PLR 451 : (1991) 2 RRR 78
High Courts06 Nov 1990
Vimish Jain Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 1991 P&H 222 : (1991) 1 RCR(Civil) 613
Constitution of India, 1950 — Article 14, 226, 227
High Courts06 Nov 1990
Prabhu Dayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 171 : (1991) 1 RCR(Criminal) 374
High Courts06 Nov 1990
Baljinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 114 : (1991) 1 RCR(Criminal) 349
High Courts06 Nov 1990Allowed
The State of Punjab and Others Vs Lashkar Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 437
High Courts06 Nov 1990Dismissed
Veer Bhan and Another Vs Madan Gopal
Punjab And Haryana At Chandigarh · (1991) 99 PLR 199
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts06 Nov 1990
Harjit Singh and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1991) 1 DMC 441 : (1991) 99 PLR 403
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 4
High Courts05 Nov 1990
GIRDHARI LAL BHARGAVA (DEAD) and Another Vs COMMISSIONER OF WEALTH TAX.
Punjab And Haryana At Chandigarh · (1992) 101 CTR 384
High Courts05 Nov 1990
Ram Sarup Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 155 : (1991) 1 RCR(Criminal) 350
High Courts05 Nov 1990
Gurdev Kaur Vs Mal Singh and others
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 73 : (1991) PLJ 215 : (1991) 2 RRR 234