High Courts05 Nov 1990
Raj Rani Vs Des Raj and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 100 : (1991) 1 RRR 88
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 11 of 54
High Courts05 Nov 1990
Jagdish Mittar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 594
High Courts05 Nov 1990Allowed
Maj. Raj Kishan and Others Vs Sh. Chiranji Lal and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 155 : (1991) 1 RCR(Rent) 51
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 11 , 115
High Courts05 Nov 1990Dismissed
Gram Panchayat Vs Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 342
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts04 Nov 1990
Uma Shanti Vs Ravi Kanta
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 158 : (1991) 1 RCR(Criminal) 337
High Courts01 Nov 1990Dismissed
Raj Mal and Others Vs Joginder Ram and Others
Punjab And Haryana At Chandigarh · (1991) CriLJ 3059 : (1992) 1 ILR (P&H) 132 : (1991) 1 RCR(Criminal) 335
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 139, 310, 482
High Courts01 Nov 1990
Mange Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 666 : (1991) 1 CurLJ 471 : (1991) 1 RCR(Criminal) 154
High Courts01 Nov 1990Allowed
Sunil Kumar Sabharwal Vs Neelam Sabharwal and Another
Punjab And Haryana At Chandigarh · (1991) CriLJ 2056 : (1991) 1 DMC 547 : (1992) 1 ILR (P&H) 343 : (1991) 99 PLR 307
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(2), 482
High Courts01 Nov 1990
Bajrang Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 737 : (1991) 1 CurLJ 321 : (1991) 1 RCR(Criminal) 153 : (1991) 1 RCR(Criminal) 596
High Courts01 Nov 1990
Girdhari Lal Vs Govt.Food Inspector, Sonepat
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 760 : (1991) 1 CurLJ 339 : (1991) 1 RCR(Criminal) 142
High Courts31 Oct 1990Dismissed
The Ladwa Co-operative Marketing-cum-Processing Society Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 101
High Courts31 Oct 1990Allowed
Managing Committee Dr. Hari Ram Co. Education Higher Secondary School Vs Shri Rattan Lal Sharma and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 347 : (1991) 99 PLR 175
Constitution of India, 1950 — Article 226
High Courts31 Oct 1990Dismissed
Om Prakash Dhawan Vs Meena Dhawan
Punjab And Haryana At Chandigarh · (1992) 2 DMC 350
Hindu Marriage Act, 1955 — Section 13, 23, 23(1)
High Courts30 Oct 1990
Oma alias Om Parkash Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 336
Criminal Procedure Code, 1898 (CrPC) — Section 193Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190, 209, 227Penal Code, 1860 (IPC) — Section 302
High Courts30 Oct 1990
Arun Kumar Sharma Vs Rama Sharma and Another
Punjab And Haryana At Chandigarh · (1991) 1 DMC 602 : (1992) 2 ILR (P&H) 422 : (1991) 99 PLR 218 : (1991) 1 RCR(Criminal) 151
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(3), 482
High Courts30 Oct 1990
Sukhjeet Gill, Vice Chairman, Punjab Human Rights Organisation Vs S.H.O., Police Station Dera Baba Nanak
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 171
High Courts30 Oct 1990
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 688 : (1991) 1 RCR(Criminal) 262
High Courts30 Oct 1990Dismissed
S. Surinder Singh Vs Smt. Sudesh Rani and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 436
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, 115, 34
High Courts29 Oct 1990
Gurmeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 165
High Courts26 Oct 1990
Hazoora Singh (dead) by his Lrs. namely Pai Singh and Others Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 23 : (1991) 1 RRR 232