High Courts26 Nov 1990Dismissed
State of Punjab and Another Vs Des Raj Mehta and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 139
Land Acquisition Act, 1894 — Section 4, 4(1), 4(2), 5A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 6 of 54
High Courts26 Nov 1990
Mansukh & Co. (Overseas) Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1991) PLJ 101 : (1991) 1 RRR 581
High Courts26 Nov 1990Allowed
D.D. Malik Vs S.M. Nehra
Punjab And Haryana At Chandigarh · (1991) 99 PLR 456 : (1991) 99 PLR 441 : (1991) 1 RCR(Rent) 620
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts26 Nov 1990Dismissed
Som Nath and Another Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (1991) 99 PLR 450 : (1992) 1 RCR(Rent) 64
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(5)
High Courts21 Nov 1990Dismissed
Surjit Singh Vs Ujaggar Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 552
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Nov 1990Dismissed
Bipan Kumar Vs C.L. Mahajan, Manager, Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 208
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 120B, 409, 418, 420, 424
High Courts21 Nov 1990Dismissed
Raj Kumar Vs Shanti Saroop Gandhi and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 407
Transfer of Property Act, 1882 — Section 55, 55(1), 55(6)
High Courts21 Nov 1990
Kesho Ram Vs Chetan Dass and Another
Punjab And Haryana At Chandigarh · (1991) 192 ITR 446 : (1991) 99 PLR 511
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts21 Nov 1990
Raj Kumar Vs Shanti Saroop Gandhi and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 18
Transfer of Property Act, 1882 — Section 55(1)
High Courts21 Nov 1990
Arjan Dass Vs Krishan Kumar etc.
Punjab And Haryana At Chandigarh · AIR 1991 P&H 278 : (1991) 99 PLR 310 : (1991) 1 RCR(Rent) 530
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts21 Nov 1990Allowed
Ballu Vs Parsa and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 322
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 12, 13, 14
High Courts21 Nov 1990
Brij Mohan Vs Chhaju Ram, etc.
Punjab And Haryana At Chandigarh · AIR 1991 P&H 275 : (1991) 99 PLR 334
Civil Procedure Code Amendment Act, 1976 — Order 41 Rule 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1), 115
High Courts21 Nov 1990
Amar Singh Vs Dalip Singh
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 658 : (1990) 2 LJR 4 : (1991) PLJ 469 : (1991) 2 PLR 199 : (1992) 1 RRR 68 : (1991) 2 RRR 395
High Courts21 Nov 1990
Shri Kuldip Singh Vs Smt. Balwant Kaur (deceased) represented by her L.R. (i) Smt. Surinder Kaur and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 291 : (1992) 1 ILR (P&H) 486 : (1991) 99 PLR 615 : (1991) 2 RCR(Rent) 693
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 116
High Courts21 Nov 1990
Sat Parkash, etc. Vs Shiv Lal
Punjab And Haryana At Chandigarh · AIR 1991 P&H 199 : (1991) 99 PLR 381 : (1991) 1 RCR(Rent) 533
East Punjab Urban Rent Restriction Act, 1949 — Section 132(2)
High Courts21 Nov 1990
Notified Area Committee, Uchana Vs Dhanpat Rai
Punjab And Haryana At Chandigarh · (1992) 2 LJR 32 : (1991) PLJ 137 : (1991) 2 PLR 626 : (1991) 1 RRR 567
High Courts21 Nov 1990
Sanjay Malhotra Vs Usha Malhotra and Others
Punjab And Haryana At Chandigarh · (1991) 1 DMC 495
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Nov 1990Dismissed
Rajinder Singh Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (1991) 2 DMC 622
Hindu Marriage Act, 1955 — Section 24
High Courts21 Nov 1990
Khazanchi Mal Vs Roop Chand etc.
Punjab And Haryana At Chandigarh · (1991) 99 PLR 655
High Courts21 Nov 1990
Des Raj Arora Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 514
Arbitration Act, 1940 — Section 14(2), 17, 37(1), 37(5)Limitation Act, 1963 — Article 119, 10, 11, 12, 13