High Courts09 Dec 1985
Chatter Singh and anr. Vs Behari Lal
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 361 : (1987) PLJ 89 : (1987) RRR 197
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 3 of 49
High Courts09 Dec 1985
Radha Vs Kishan Lal
Punjab And Haryana At Chandigarh · (1986) PLJ 180 : (1986) RRR 587
High Courts09 Dec 1985
Chander Bhan Vs Mange Ram and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 333
High Courts08 Dec 1985
Sohan Singh and Another Vs Jhaman
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0068
Specific Relief Act, 1963 — Section 33, 36, 37, 38, 6
High Courts07 Dec 1985
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 180
High Courts07 Dec 1985
Bhopal Vs Thakur Jatinder Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 400 : (1986) RRR 631
High Courts06 Dec 1985Dismissed
Naveen General Store Vs Stepan Chemicals Ltd.
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0057
Companies Act, 1956 — Section 433, 434
High Courts06 Dec 1985
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 LLR 572 : (1986) PLJ 68 : (1986) Rent LR 65 : (1985) RRR 135
High Courts06 Dec 1985
Pritam Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 236 : (1986) RRR 575
High Courts06 Dec 1985
Kaptan Singh Vs Chand Tara
Punjab And Haryana At Chandigarh · (1986) PLJ 222 : (1986) RRR 602
High Courts06 Dec 1985
Malkiat Devi Vs Naresh Singh and Another
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0001
High Courts05 Dec 1985
Bhag Singh and Others Vs Radhey Sham and Another
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0066
Limitation Act, 1963 — Section 12, 12(2)
High Courts05 Dec 1985
Ambica Parshad Vs Devi Mandir, Karnal
Punjab And Haryana At Chandigarh · AIR 1986 P&H 313 : (1986) 1 RCR(Rent) 202
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(5)
High Courts05 Dec 1985
Gurnek Singh and Another Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 228
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts04 Dec 1985Allowed
Smt. Thuro Devi and others Vs The National Insurance Company Limited, Jullundur and others
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0047
High Courts04 Dec 1985
Sultan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 179
High Courts04 Dec 1985
Kikkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0028
High Courts04 Dec 1985Allowed
Hot Millions Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (1986) 62 STC 342
Punjab General Sales Tax Act, 1948 — Section 2
High Courts04 Dec 1985Dismissed
Jagdish Rai Vs Parveen Bala
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 284
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 96Hindu Marriage Act, 1955 — Section 21, 25, 26, 28, 28(3)
High Courts04 Dec 1985Dismissed
Prahlad Kumar and another Vs Avtar Krishan
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)