High Courts03 Dec 1985
Tribhuwan Kumar Vs Gita Ram Kalsy
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0067
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 4 of 49
High Courts03 Dec 1985
Kharaiti Lal Vs Bhagwan Sarup
Punjab And Haryana At Chandigarh · AIR 1986 P&H 256 : (1986) 1 RCR(Rent) 564
East Punjab Urban Rent Restriction Act, 1949 — Section 6, 7, 8
High Courts03 Dec 1985
Billa Singh Vs Firm Narain Mal Durga Dass
Punjab And Haryana At Chandigarh · (1986) PLJ 410 : (1986) RRR 639
High Courts03 Dec 1985
Indian Sulphacid Industries Ltd. Vs Gurjit Singh and Ors.
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 260 : (1987) 2 RCR(Criminal) 130
High Courts02 Dec 1985
Hari Mittal Vs B.M. Sikka
Punjab And Haryana At Chandigarh · AIR 1986 P&H 119 : (1986) 1 RCR(Rent) 92
Delhi Rent Control Act, 1958 — Section 14East Punjab Urban Rent Restriction Act, 1949 — Section 11, 11, 13(3), 14, 14(1)
High Courts02 Dec 1985
Ajaib Singh Vs Baldev Singh
Punjab And Haryana At Chandigarh · AIR 1987 P&H 104
Civil Procedure Code, 1908 (CPC) — Section 21(1)
High Courts02 Dec 1985
Baggu alias Sunehra Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0032
High Courts30 Nov 1985
Sahi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 327 : (1986) 1 LLR 575 : (1986) PLJ 96 : (1985) RRR 208
High Courts30 Nov 1985
Punjab And Sind Bank Vs Bhushan Tin Box Industries and Others
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts30 Nov 1985
State of Punjab Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Section 2(2)Constitution of India, 1950 — Article 227
High Courts29 Nov 1985
Rovinderpal Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (1986) CriLJ 1371 : (1986) 2 ILR (P&H) 193 : (1986) 2 RCR(Criminal) 330
Criminal Procedure Code, 1973 (CrPC) — Section 167, 169, 170, 173, 468Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Nov 1985
Gram Panchayat Dundahera Vs Prem Dass
Punjab And Haryana At Chandigarh · (1986) PLJ 430 : (1986) RRR 650
High Courts29 Nov 1985
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (1987) 163 ITR 484
Income Tax Act, 1961 — Section 256(2), 35B, 35B(1)
High Courts29 Nov 1985
Kailash Kaur Vs Balbir and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 427
High Courts29 Nov 1985Dismissed
Das Mal Vs Sanjay Sanjeev and Another
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 189
Civil Procedure Code Amendment Act, 1976 — Section 97, 97(1)Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)
High Courts29 Nov 1985
Messrs. Das Mal Baij Nath, Amritsar Vs Sanjay Sanjeev and Company and Another
Punjab And Haryana At Chandigarh · (1985) 11 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1), 60(1)(c)
High Courts28 Nov 1985
Mehma Singh Vs Dhan Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 355
High Courts28 Nov 1985
Attar Singh and another Vs Meer Singh and others
Punjab And Haryana At Chandigarh · (1986) PLJ 72 : (1985) RRR 157
High Courts28 Nov 1985
State of Punjab Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 333 : AIR 1986 P&H 414
High Courts26 Nov 1985
Kartar Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 206 : (1986) RRR 597