COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1985

970 judgments · page 49 of 49

High Courts08 Jan 1985

Surjan Singh Vs Gurdev Kaur and others

Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 282 : (1986) 1 LLR 418 : (1985) PLJ 611 : (1985) Rent LR 188 : (1985) RRR 36

High Courts08 Jan 1985

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0010

High Courts08 Jan 1985

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 673

High Courts08 Jan 1985Allowed

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0007

High Courts07 Jan 1985Allowed

Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 378

High Courts07 Jan 1985

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 670

High Courts07 Jan 1985

Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 63 : (1985) PLJ 92 : (1985) RRR 390

High Courts07 Jan 1985Allowed

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0006

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

High Courts06 Jan 1985

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0034

High Courts04 Jan 1985

Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 589 : (1985) PLJ 123 : (1985) RRR 411