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Punjab And Haryana At Chandigarh judgments, 1985

970 judgments · page 47 of 49

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High Courts16 Jan 1985

Harminder Singh and Another Vs Sukhpinder Singh and Others

Punjab And Haryana At Chandigarh · (1985) 1 ACC 447 : (1987) ACJ 74

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High Courts16 Jan 1985

Ajaib Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 558

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High Courts16 Jan 1985

Samriti Sharma Vs Chander Kumar Sharma

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0090

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High Courts16 Jan 1985

Jagadhri Electric Supply and Industrial Co. Vs The Haryana State Electricity Board, Chandigarh

Punjab And Haryana At Chandigarh · AIR 1985 P&H 103

Constitution of India, 1950 — Article 19(1), 31(2), 31(2A)Electricity (Amendment) Act, 1959 — Section 6(6)Electricity Act, 1910 — Section 5, 6, 6(5A), 7
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High Courts16 Jan 1985

Hoshiara and others Vs Lakshmi Narain and others

Punjab And Haryana At Chandigarh · (1985) PLJ 217 : (1986) RRR 535

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High Courts16 Jan 1985

Maghar Singh and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 434 : (1985) ILR (P&H) 111 : (1985) PLJ 159 : (1985) RRR 631

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High Courts16 Jan 1985

Puran alias Ranbir alias Dhuria Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0057

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High Courts16 Jan 1985

State of Punjab Vs Ram Lal

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0036

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High Courts16 Jan 1985

Om Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 519

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High Courts16 Jan 1985Dismissed

Punjab State Electricity Board Vs Subhash Chander Khurana

Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 172

Civil Procedure Code, 1908 (CPC) — Section 148, 151
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High Courts15 Jan 1985Dismissed

Smt. Raj Rani Vs Niranjan Dass Manocha

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts15 Jan 1985Dismissed

State of Haryana Vs The Employees State Insurance Corporation

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0109

Employees State Insurance Act, 1948 — Section 75
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High Courts15 Jan 1985

Rishi Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (1985) 1 AICLR 560

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High Courts15 Jan 1985

Gurdev Singh Vs Paras Ram and another

Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 385 : (1985) PLJ 315 : (1986) RRR 568

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High Courts15 Jan 1985

Surja Ram Vs Vakil Chand anr.

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0068

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High Courts15 Jan 1985

Punjab State Vs Hakam Singh

Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 86 : (1985) PLJ 94 : (1985) RRR 395

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High Courts15 Jan 1985Dismissed

New India Assurance Co. Ltd. Vs Surinder Kaur and Others

Punjab And Haryana At Chandigarh · (1987) ACJ 462

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High Courts15 Jan 1985Allowed

Shri Tara Chand Vs Punjab State and another

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0002

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts14 Jan 1985Dismissed

Girdhari Lal Vs Santosh Kumari

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts14 Jan 1985Dismissed

Tirath Kaur Anand and Others Vs Rajasthan State Road Trans. Corporation and Others

Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0116

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