High Courts25 Jan 1985
Amar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 532 : (1985) 2 CurLJ 596
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 45 of 49
High Courts25 Jan 1985
Bhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 688
High Courts24 Jan 1985
Des Raj Pushap Kumar Gulati Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 442 : (1985) 58 STC 393
Central Sales Tax Act, 1956 — Section 15, 5Constitution of India, 1950 — Article 269, 286Punjab General Sales Tax Act, 1948 — Section 12, 2, 4B, 5
High Courts24 Jan 1985Allowed
Attar Chand Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Criminal) 211
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439, 482Penal Code, 1860 (IPC) — Section 109, 120B, 467, 468, 471
High Courts24 Jan 1985
Krishan Chand and others Vs Sadhu and others
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0088
High Courts24 Jan 1985
Kapur Singh Vs Karnail Singh and others
Punjab And Haryana At Chandigarh · (1985) PLJ 270 : (1986) RRR 552
High Courts24 Jan 1985
Raj Kumar and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0032
High Courts24 Jan 1985
Kartar Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0022
High Courts23 Jan 1985Allowed
Surjit Ram Vs Municipal Committee, Kurali
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0110
Punjab Municipal Act, 1911 — Section 62
High Courts23 Jan 1985
Ram Sarup (deceased) by his L.Rs. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 193 : (1985) PLJ 165 : (1985) RRR 633
High Courts23 Jan 1985
Ajmer Singh Vs Superintendent, District Jail, Hoshiarpur
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0043
High Courts22 Jan 1985
Mahant Sant Sarup and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0087
High Courts22 Jan 1985
Dula Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0083
High Courts22 Jan 1985
Ludhiana Improvement Trust Vs Hari Shankar
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 112 : (1985) 1 CurLJ 324 : (1985) PLJ 234 : (1986) RRR 540
High Courts22 Jan 1985Dismissed
State of Punjab and Others Vs Tejbir Singh
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 181
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 8Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 116, 21, 21(1), 34, 35
High Courts22 Jan 1985Dismissed
Amrik Singh Bhalla Vs Lakhwinder Kaur
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0008
Hindu Marriage Act, 1955 — Section 25
High Courts22 Jan 1985Dismissed
Rachhpal Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Jan 1985
Bhalla adn anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0086
High Courts21 Jan 1985
Harchand Vs Murti Dadu Dial and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 445 : (1985) PLJ 317 : (1985) RRR 288
High Courts21 Jan 1985
Hukam Pal Vs Bharto and others
Punjab And Haryana At Chandigarh · (1985) PLJ 201 : (1985) RRR 641