High Courts11 Feb 1985
Ashwani Kumar Vs Veena Rani and anr.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 510 : (1985) 1 RCR(Criminal) 599
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 43 of 49
High Courts10 Feb 1985
Surinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 222
Constitution of India, 1950 — Article 226, 227, 39
High Courts08 Feb 1985
Joginder Singh Sahny and anr. Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 140
High Courts08 Feb 1985
Hari Narain and Others Vs Subhash Chander and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 211 : (1985) 2 ILR (P&H) 296
Electricity Act, 1910 — Section 51Limitation Act, 1963 — Article 137Succession Act, 1925 — Section 263
High Courts08 Feb 1985
Naurang Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 306 : (1986) CrLJ 846 : (1986) 2 RCR(Criminal) 201 : (1985) 2 RCR(Criminal) 251 : (1985) 2 RCR(Criminal) 2512
High Courts08 Feb 1985
Ram Partap Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0023
High Courts08 Feb 1985Dismissed
Smt. Pritam Kaur and others Vs Chanan Singh and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0007
Succession Act, 1925 — Section 63
High Courts07 Feb 1985
In Re: Estate of Late Shri Gurcharan Dass Puri
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0004
Limitation Act, 1963 — Section 2(a), 2(b)Succession Act, 1925 — Section 2(a), 2(c), 214, 218, 279
High Courts06 Feb 1985Dismissed
Buta Singh and others Vs Kishan Singh and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0076
Evidence Act, 1872 — Section 92
High Courts06 Feb 1985Allowed
Joginder Singh and Another Vs Oriental Fire and Genl. Ins. Co. Ltd. and Another
Punjab And Haryana At Chandigarh · (1987) ACJ 695
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts06 Feb 1985
Pappu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0028
High Courts06 Feb 1985
Sham Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 254
High Courts06 Feb 1985Allowed
Joginder Singh and another Vs The Oriental Fire and General Insurance Company Ltd, and another
Punjab And Haryana At Chandigarh · (1987) ACJ 695
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Feb 1985Dismissed
Raj alias Rajinder Parkash Vs Bhagwan Kaur and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0073
High Courts01 Feb 1985
Hari Chand Vs Financial Commi., Revenue, Pb., Chd.
Punjab And Haryana At Chandigarh · (1985) PLJ 172 : (1985) RRR 634
High Courts01 Feb 1985
Nachhatter Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0025
High Courts31 Jan 1985Allowed
Bhola Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0122
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts31 Jan 1985
Jagat Ram Thapar Vs Inspector Dilbagh Singh and ors.
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0099
High Courts31 Jan 1985
Rakha Singh Vs Babu Singh and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 434 : (1985) PLJ 266 : (1986) RRR 550
High Courts31 Jan 1985
Life Insurance Corporation of India Vs Pushpa Mehra
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 343
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4, Order 26 Rule 5, 115Constitution of India, 1950 — Article 227Punjab Courts Act, 1918 — Section 44