High Courts14 Feb 1985
Bhim Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 150
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 42 of 49
High Courts14 Feb 1985
Anil Kumar Vs Shri Anil Sabharwal and another
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0044
Trade and Merchandise Marks Act, 1958 — Section 77, 78
High Courts14 Feb 1985
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 362
High Courts14 Feb 1985Dismissed
Ram Lal Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 527
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts13 Feb 1985
Gurdeep Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0052
High Courts13 Feb 1985
Pritam Singh Vs Tara Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 177 : (1986) RRR 585
High Courts13 Feb 1985
Mohinder Kaur Vs Rana Joginder Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 229 : (1985) PLJ 240 : (1986) RRR 543
High Courts13 Feb 1985
Baldev Krishan Vs Punjab State Agricultural Marketing Board, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1985 P&H 354
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 6, Order 41 Rule 6(1)
High Courts12 Feb 1985Dismissed
Nam Adhar Jolota Vs Ramesh Chand and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 521
East Punjab Urban Rent Restriction Act, 1949 — Section 11
High Courts12 Feb 1985Allowed
Shri Lakhi Prashad Shah and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 233 : (1985) 87 PLR 669
Prevention of Corruption Act, 1947 — Section 5(I)(d)
High Courts12 Feb 1985
Misri Vs Financial Commissioner Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 314 : (1985) PLJ 176 : (1985) RRR 636
High Courts12 Feb 1985
Bhagwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 357 : (1985) 2 CurLJ 35 : (1986) 1 RCR(Criminal) 103
High Courts12 Feb 1985Allowed
Jagdeep Singh and Another Vs Anokh Singh and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 373
High Courts12 Feb 1985Allowed
Lakhi Prashad Shah and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 233 : (1985) 87 PLR 669
Criminal Law (Amendment) Act, 1952 — Section 6, 7, 8Criminal Procedure Code, 1973 (CrPC) — Section 173, 204, 204(1), 238, 239Penal Code, 1860 (IPC) — Section 120B, 161, 165, 165A
High Courts12 Feb 1985
Dhup Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0008
High Courts11 Feb 1985Dismissed
M/s Krishna Foundry Works Vs The Administrator, Municipality Ambala City and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0077
Haryana Municipal Act, 1973 — Section 200(g)
High Courts11 Feb 1985
Mohinder Singh Vs Gurdial Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 412 : (1985) 88 PLR 82
High Courts11 Feb 1985
Ram Singh Vs Uttam Chand
Punjab And Haryana At Chandigarh · AIR 1985 P&H 351 : (1985) 2 ILR (P&H) 188
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 151
High Courts11 Feb 1985
Vipan Kumar Aggarwal Vs Ved Parkash and anr.
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0055
High Courts11 Feb 1985
Amritsar Improvement Trust Vs Satya Wati
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 254 : (1985) PLJ 204 : (1986) RRR 531