COURT ARCHIVE
970 judgments · page 46 of 49
Punjab And Haryana At Chandigarh · AIR 1985 P&H 229 : (1985) 58 CompCas 526
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0050
Punjab And Haryana At Chandigarh · AIR 1985 P&H 219
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0028
Punjab And Haryana At Chandigarh · AIR 1985 P&H 189
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0080
Punjab And Haryana At Chandigarh · (1984) 48 CTR 127 : (1985) 154 ITR 227 : (1985) 21 TAXMAN 301
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 586 : (1985) 1 RCR(Rent) 347
Punjab And Haryana At Chandigarh · (1985) CriLJ 1170 : (1985) 2 RCR(Criminal) 279
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0107
Punjab And Haryana At Chandigarh · (1985) CriLJ 1072 : (1985) 2 ILR (P&H) 179 : (1985) 82 PLR 445 : (1985) 1 RCR(Criminal) 490
Punjab And Haryana At Chandigarh · (1985) 2 ACC 48 : (1987) ACJ 812 : AIR 1985 P&H 343 : (1985) 2 ILR (P&H) 279 : (1985) 88 PLR 553
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0095
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Criminal) 263 : (1985) 1 RCR(Criminal) 343
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 157 : (1985) PLJ 187 : (1985) RRR 638
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 316 : (1985) PLJ 175 : (1985) RRR 643
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0018
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0017
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0121