High Courts14 Jan 1985Dismissed
Om Parkash Vs Narain Parshad
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 48 of 49
High Courts14 Jan 1985
Commissioner of Income Tax Vs Saroop Krishan
Punjab And Haryana At Chandigarh · (1985) 46 CTR 296 : (1985) 2 ILR (P&H) 269 : (1985) 153 ITR 1
Finance (No. 2) Act, 1980 — Section 16Income Tax Act, 1961 — Section 15, 16, 17
High Courts14 Jan 1985
Bhopat Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 671 : (1985) 1 CurLJ 567
High Courts11 Jan 1985Dismissed
Mohan Lal Vs Smt. Shanti Devi
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0119
Hindu Marriage Act, 1955 — Section 13
High Courts11 Jan 1985
Gaje Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0035
High Courts11 Jan 1985
Banta Singh and ors Vs Bhana
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0031
High Courts11 Jan 1985
Saraswati Industrial Syndicate Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1985) 4 ECC 216 : (1985) 5 ECR 1802 : (1985) 20 ELT 251
Central Excises and Salt Act, 1944 — Section 2, 3, 3(1)Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2
High Courts10 Jan 1985Allowed
Daulat Ram Sharma Vs Director of Enforcement
Punjab And Haryana At Chandigarh · (1985) 6 ECC 53
High Courts10 Jan 1985
Bakshish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0069
High Courts10 Jan 1985
Norata Ram Bal Krishan Vs Basta Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 243 : (1985) 82 PLR 230
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 9(1A), Order 9 Rule 2, Order 9 Rule 4
High Courts10 Jan 1985
Ashok Kumar Gulati Vs Sat Pal Singh, Process Server, and anr.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 651
High Courts10 Jan 1985
Ashok Kumar Gulati Vs Sat Pal Singh
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 651
High Courts10 Jan 1985
Kartar Kaur Vs Bikkar and others
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0005
Penal Code, 1860 (IPC) — Section 494
High Courts09 Jan 1985
Paramjit Singh and Another Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · AIR 1985 P&H 255
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 7 Rule 3, 115, 16Land Acquisition Act, 1894 — Section 30
High Courts09 Jan 1985
Rattan Singh Vs Gram Sabha Budha Theh
Punjab And Haryana At Chandigarh · (1985) PLJ 231 : (1986) RRR 538
High Courts09 Jan 1985
Lachhman Dass Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0044
High Courts09 Jan 1985
Jagrup Singh Vs Naib Tehsildar (Sales) Sirsa
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 481 : (1985) PLJ 342 : (1985) RRR 304
High Courts08 Jan 1985
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0094
High Courts08 Jan 1985
Kartar Singh Lambardar . Vs State of Haryana .
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 241 : (1985) PLJ 100 : (1986) RRR 283