COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1985

970 judgments · page 2 of 49

High Courts17 Dec 1985

Income Tax Officer Vs Aggarwal Iron Store and Others

Punjab And Haryana At Chandigarh · (1987) 59 CTR 20 : (1987) 166 ITR 289 : (1986) 2 RCR(Criminal) 324 : (1987) 30 TAXMAN 387

Criminal Procedure Code, 1973 (CrPC) — Section 360Income Tax Act, 1961 — Section 276C(1), 292A

High Courts17 Dec 1985Dismissed

Babu Ram Narain Parshad Vs The Sales Tax Tribunal and Another

Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 328 : (1987) 64 STC 468

Punjab General Sales Tax Act, 1948 — Section 21

High Courts13 Dec 1985

A.S. Agnihotri Vs Smt. Guran devi and others

Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 301

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i), 14

High Courts12 Dec 1985

Koora Ram (deceased) rep. by L.Rs. Vs Prabhu

Punjab And Haryana At Chandigarh · (1986) PLJ 467 : (1985) RRR 5

High Courts12 Dec 1985

Chuhar Singh (deceased) Vs Jagat Singh .

Punjab And Haryana At Chandigarh · (1986) PLJ 373 : (1986) RRR 626

High Courts12 Dec 1985

Iqbal Kaur and Others Vs Hardip Singh and Others

Punjab And Haryana At Chandigarh · (1986) 2 ACC 262

High Courts12 Dec 1985Dismissed

Sarla Devi Vs Hari Ram Sood

Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 302

Cantonments (Extension of Rent Control Laws) Amendment Act, 1972 — Section 3, 3(1)Civil Procedure Code, 1908 (CPC) — Section 47

High Courts12 Dec 1985

Surinderpal Singh and Another Vs Mohinder Kaur and Others

Punjab And Haryana At Chandigarh · (1987) ACJ 127 : AIR 1986 P&H 372

Motor Vehicles Act, 1939 — Section 95(2)

High Courts12 Dec 1985

Mohinder Kaur and Others Vs Surinderpal Singh and Others Surinderpal Singh and Others Vs MohinderKaur and Others

Punjab And Haryana At Chandigarh · (1986) 1 ACC 481

Penal Code, 1860 (IPC) — Section 304A

High Courts11 Dec 1985

Dashmesh Bus Service (Regd.) Vs Jagir Kaur and Others Co. Ltd.

Punjab And Haryana At Chandigarh · (1986) 1 ACC 575 : (1986) ACJ 443 : (1986) 2 ILR (P&H) 200

Employees Compensation Act, 1923 — Section 22, 3

High Courts11 Dec 1985Allowed

Basant Rani and Others Vs Ram Singh and Others

Punjab And Haryana At Chandigarh · (1990) 67 CompCas 12 : (1985) 88 PLR 646

Motor Vehicles Act, 1939 — Section 110A, 92A

High Courts10 Dec 1985Dismissed

Surinder Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 295

Constitution of India, 1950 — Article 226, 227, 39

High Courts10 Dec 1985

Jagdish Chand and Others Vs Prabhu Mittal and Others

Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0062

High Courts10 Dec 1985

Shri Nand Lal Vs Tax Recovery Officer and Another

Punjab And Haryana At Chandigarh · (1987) 166 ITR 33

Income Tax Act, 1961 — Section 189(3)

High Courts10 Dec 1985

Somvir Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 327

High Courts10 Dec 1985

Nand Lal and Another Vs Raja Ram and Others

Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 532

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

High Courts10 Dec 1985Dismissed

Mst. Hussaini (Deceased) Vs Harcharan Singh

Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0003

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29

High Courts09 Dec 1985Allowed

Shanti Sarup Vs Baldeva and others

Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0061

High Courts09 Dec 1985

Kamal Kanta Anand and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 104

Constitution of India, 1950 — Article 14East Punjab Refugee Rehabilitation (Buildings and Building Sites) Act, 1948 — Section 4Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 4(1)

High Courts09 Dec 1985

Bal Kishan Khanna and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 226 : (1986) 2 ILR (P&H) 289 : (1986) 89 PLR 468

Punjab Municipal Act, 1911 — Section 154, 168, 168(1), 168(2), 168(4)