High Courts06 Jan 2015Dismissed
Anita Puri Vs Industrial Tribunal and Labour Court, Union Territory Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 2 LLJ 606 : (2015) 3 SCT 720
Industrial Disputes Act, 1947 - Section 25, 25-F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 197 of 197
High Courts06 Jan 2015Allowed
Satyawati Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0242
Constitution of India, 1950 - Article 226, 227
High Courts06 Jan 2015Allowed
Kaptan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0241
Constitution of India, 1950 - Article 14, 16
High Courts06 Jan 2015Disposed off
Narang Fruit Agency Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0217
High Courts06 Jan 2015Allowed
Ishwar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 201, 304-A, 467, 471
High Courts06 Jan 2015Allowed
Kali Ram Vs Shanti and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0144
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 5, Order 9 Rule 13, 151Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 22(2)(g), 3, 5
High Courts06 Jan 2015
Gharsi Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
High Courts06 Jan 2015Allowed
Nachhattar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) LabIC 1308 : (2015) 3 SCT 830
High Courts06 Jan 2015
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 588
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50
High Courts05 Jan 2015Dismissed
Pardeep Kapoor and Others Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 706
High Courts05 Jan 2015
Bridgestone India Pvt. Ltd. Vs Brar Motors and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 704
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14
High Courts05 Jan 2015Allowed
Gurbax Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0155
High Courts05 Jan 2015
S.K. Rasps and Files (P.) Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2015) 322 ELT 639 : (2015) 50 GST 174
High Courts05 Jan 2015
Santosh Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 1 SCT 744