High Courts07 Jan 2015
Commissioner of Income Tax Vs Avery Cycle Inds. Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0186
Income Tax Act, 1961 - Section 143, 143(1), 143(2), 145(A), 145A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 196 of 197
High Courts07 Jan 2015Disposed off
Municipal Committee Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 771
Industrial Disputes Act, 1947 - Section 17B, 17-B, 25-B, 25F, 25-F
High Courts07 Jan 2015
Baldev Singh Vs Sudam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0167
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 11
High Courts07 Jan 2015Allowed
Naranjan Singh Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0156
Specific Relief Act, 1963 - Section 31
High Courts07 Jan 2015Allowed
Shiv Kumar Vs Jagminder Goyal and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0145
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 107, 151Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts07 Jan 2015Allowed
Bhoop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) CriLJ 1655 : (2015) 2 RCR(Criminal) 929
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts07 Jan 2015Dismissed
Sumant Sud Vs The Insurance Regulatory and Development Authority
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0122
Constitution of India, 1950 - Article 14, 19, 21Insurance Act, 1938 - Section 114A, 114A(2)(x), 14(1), 42D, 64UMInsurance Regulatory and Development Authority Act, 1999 - Section 25, 26, 26(e)
High Courts07 Jan 2015Allowed
Haryana State Co-operative Labour and Construction Federation Limited Vs Commissioner and Secretary to the Government and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0121
Arbitration Act, 1940 - Section 30Constitution of India, 1950 - Article 226, 227Haryana Co-operative Societies Act, 1984 - Section 102, 103, 114, 115, 31
High Courts07 Jan 2015Dismissed
Onkar Singh Vs Naurang Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0090
Transfer of Property Act, 1882 - Section 118
High Courts07 Jan 2015
Shobha Chugh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 96
High Courts07 Jan 2015
Kuldeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 190
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 216, 392
High Courts07 Jan 2015Dismissed
Gurnam Singh and Others Vs Hazara Singh and Others
Punjab And Haryana At Chandigarh · (2015) 177 PLR 856
High Courts07 Jan 2015Dismissed
Arun Sharma Vs Usha Sunderam
Punjab And Haryana At Chandigarh · AIR 2015 P&H 37 : (2015) 2 RCR(Civil) 72
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 14 Rule 2, Order 2 Rule 2, Order 6 Rule 17, Order 7 Rule 11Haryana Municipal Corporation Act, 1994 - Section 1(3), 13, 13(1)
High Courts07 Jan 2015Dismissed
Bhupinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 579
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 34
High Courts07 Jan 2015Disposed off
Remy Cycle Industries and Others Vs Surinder Pal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 173
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3), Order 23 Rule 1(4), Order 23 Rule 23East Punjab Urban Rent Restriction Act, 1949 - Section 13-B, 13-B(1), 13-B(2), 14(1), 18-A
High Courts06 Jan 2015Allowed
Som Nath Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 268
High Courts06 Jan 2015
Jagdish and Others Vs Ranbir and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 367
Constitution of India, 1950 - Article 227
High Courts06 Jan 2015Dismissed
Sonica Malhotra and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0273
Companies Act, 1956 - Section 621, 628Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 300(1), 482
High Courts06 Jan 2015Dismissed
Pawan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0272
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 201, 217Prevention of Corruption Act, 1988 - Section 12, 13(1), 13(2), 7
High Courts06 Jan 2015Dismissed
Krishan Kumar Vs C.B.I.
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0252
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7