High Courts08 Jan 2015Dismissed
Anoop Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 195 of 197
High Courts08 Jan 2015Allowed
Jhamman Brick Company and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 366
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 - Section 21, 4(III), 7, 8
High Courts08 Jan 2015Dismissed
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts08 Jan 2015Disposed off
LIC Vs Permanent Lok Adalat and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 897
Contract Act, 1872 - Section 8Insurance Act, 1938 - Section 64VB
High Courts07 Jan 2015Allowed
Mandeep Kaur Bajwa Vs Chetanjeet Singh Randhawa
Punjab And Haryana At Chandigarh · AIR 2015 P&H 160
Hindu Marriage Act, 1955 - Section 13, 13(1), 13B, 13-B, 13B(2)
High Courts07 Jan 2015Dismissed
Sukhbir Kaur Vs Harpreet Singh
Punjab And Haryana At Chandigarh · AIR 2015 P&H 127
Hindu Marriage Act, 1955 - Section 11, 24, 29(2), 5, 5(i)
High Courts07 Jan 2015Partly Allowed
Dalbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 JCC 1837 : (2015) 3 RCR(Criminal) 278
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 360, 361Probation of Offenders Act, 1958 - Section 4, 6Punjab Excise Act, 1914 - Section 61(1)(c)
High Courts07 Jan 2015Dismissed
Iqbal Singh Sabharwal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) ALLMR(Cri) 369 : (2015) 3 RCR(Criminal) 274
Criminal Procedure Code, 1973 (CrPC) - Section 438, 82Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 466, 467
High Courts07 Jan 2015
Piru and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 395
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 399, 402
High Courts07 Jan 2015Dismissed
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0285
Penal Code, 1860 (IPC) - Section 304-B, 307, 498-A
High Courts07 Jan 2015Dismissed
Paramjit Kaur and Others Vs Baljinder Singh
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 171
Criminal Procedure Code, 1973 (CrPC) - Section 125Guardians and Wards Act, 1890 - Section 47
High Courts07 Jan 2015
Major Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0255
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts07 Jan 2015Dismissed
Satbir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 307
High Courts07 Jan 2015Dismissed
S.P. Bhatia and Others Vs CBI
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0253
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 120-B, 381, 409, 420, 467
High Courts07 Jan 2015
Atma Tube Products Ltd. Vs Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts07 Jan 2015Dismissed
Basant and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0247
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106
High Courts07 Jan 2015Dismissed
Sis Ram Vs Pehlad and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0227
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1), 35-BEvidence Act, 1872 - Section 35
High Courts07 Jan 2015Allowed
Jagvir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0226
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 361, 363, 366, 366A, 366-A
High Courts07 Jan 2015Dismissed
Rajni Malik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0213
Constitution of India, 1950 - Article 14, 226
High Courts07 Jan 2015Dismissed
Sulakhan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0208
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 319, 320Penal Code, 1860 (IPC) - Section 307, 320, 323, 324, 326