High Courts09 Jan 2015Allowed
Makhan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34, 364, 452, 457
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 194 of 197
High Courts09 Jan 2015Dismissed
Ravi Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 114-APenal Code, 1860 (IPC) - Section 328, 34, 342, 363, 366
High Courts09 Jan 2015Dismissed
Union of Territory of Chandigarh Vs Arun Kumar Pandey
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 450
Prevention of Food Adulteration Act, 1954 - Section 13(3), 16(1)(a)(i)
High Courts09 Jan 2015
Sohan Lal Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 675 : (2015) 2 RCR(Civil) 99
Constitution of India, 1950 - Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 2(b), 22, 33
High Courts09 Jan 2015Disposed off
Ashwani Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 593
Penal Code, 1860 (IPC) - Section 120-B, 406, 419, 420, 465
High Courts08 Jan 2015Dismissed
Amrik Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 501
General Clauses Act, 1897 - Section 6, 6(a)Registration Act, 1908 - Section 89
High Courts08 Jan 2015
Commissioner of Customs, Amritsar Vs Ragini Steels (P) Ltd.
Punjab And Haryana At Chandigarh · (2015) 325 ELT 326
Customs Act, 1962 - Section 113, 114, 114(2), 114(3)Foreign Trade (Development and Regulation) Act, 1992 - Section 11
High Courts08 Jan 2015Dismissed
Sanjay Vs Abhijit Misra and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 271
Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A, 499
High Courts08 Jan 2015Dismissed
Superintendent Post Office, Hoshiarpur Divn. and Others Vs Charan Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 365
High Courts08 Jan 2015
Suman Vs Gajender
Punjab And Haryana At Chandigarh · (2015) 178 PLR 351
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 34, 406, 498-A, 506
High Courts08 Jan 2015Dismissed
Arya Partinidhi Sabha Haryana Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0256
Criminal Procedure Code, 1973 (CrPC) - Section 145, 145(1), 146 (1), 146(1), 482
High Courts08 Jan 2015Allowed
Yuvraj Katodia and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0238
Constitution of India, 1950 - Article 14, 226, 243
High Courts08 Jan 2015
Road Masters Industries of India Pvt. Ltd. Vs Commissioner of Income Tax, Patiala and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0220
High Courts08 Jan 2015Allowed
Dharam Chand and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0219
Land Acquisition Act, 1894 - Section 18, 4, 6
High Courts08 Jan 2015Allowed
Rajinder Gautam Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0218
Haryana Urban Development Authority Act, 1977 - Section 17, 17(1), 17(2), 17(3), 17(4)
High Courts08 Jan 2015
The Commissioner of Income Tax-II Vs Narender Kumar Gupta
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0187
Income Tax Act, 1961 - Section 133(6), 194C, 40(a)(ia), 40A(3), 69C
High Courts08 Jan 2015Dismissed
Narinder Pal and Others Vs Jit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0157
High Courts08 Jan 2015Dismissed
Sarabjit Kaur Vs Harjinder Singh
Punjab And Haryana At Chandigarh · AIR 2015 P&H 120 : (2015) 3 DMC 213 : (2015) 3 RCR(Civil) 160
Criminal Procedure Code, 1973 (CrPC) - Section 125, 128Hindu Marriage Act, 1955 - Section 28, 9Penal Code, 1860 (IPC) - Section 498A
High Courts08 Jan 2015
State of Punjab Vs Sukhmander Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313, 394(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 41, 41, 42, 42
High Courts08 Jan 2015Dismissed
Subhash Chander Vs Anshul Singla
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0110
East Punjab Urban Rent Restriction Act, 1949 - Section 13(3)(a), 13(3)(a)(i)(b)Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 13(3)(a)(i)