COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 192 of 197

High Courts13 Jan 2015Dismissed

Ami Chand and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 182, 313, 428Evidence Act, 1872 - Section 105, 106, 113-APenal Code, 1860 (IPC) - Section 304B, 304-B, 306, 365, 498A

Read judgment

High Courts12 Jan 2015Disposed off

Haryana State Co-Operative Apex Bank Ltd. Vs Anil Syal

Punjab And Haryana At Chandigarh · (2015) 179 PLR 457

Read judgment

High Courts12 Jan 2015Dismissed

Vinod Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) CriLJ 2683

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 306, 34

Read judgment

High Courts12 Jan 2015Allowed

Sukhdev Singh and Others Vs Charanjit Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 178 PLR 687

Specific Relief Act, 1963 - Section 10, 10(h), 16(c), 20, 20(2)(a)

Read judgment

High Courts12 Jan 2015Allowed

Sudesh and Others Vs Santosh and Others

Punjab And Haryana At Chandigarh · (2015) 178 PLR 669

Civil Procedure Code, 1908 (CPC) - Order 44 Rule 1Court Fees Act, 1870 - Section 7

Read judgment

High Courts12 Jan 2015Dismissed

Pritpal Singh Vs Mohinder Singh and Others

Punjab And Haryana At Chandigarh · (2015) 178 PLR 667

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1A, Order 8 Rule 1A(4)

Read judgment

High Courts12 Jan 2015Dismissed

Inder Singh Vs Financial Commissioner, Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 455 : (2015) 4 RCR(Civil) 923

Penal Code, 1860 (IPC) - Section 379

Read judgment

High Courts12 Jan 2015Allowed

Ravi Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0286

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13, 13(e), 5(1)(e), 7

Read judgment

High Courts12 Jan 2015Allowed

Roop Lal and Others Vs Chandigarh Administration and Others

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0259

Capital of Punjab (Development and Regulation) Act, 1952 - Section 10

Read judgment

High Courts12 Jan 2015Allowed

Rajan Kumar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0224

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 148, 149, 307, 323, 324

Read judgment

High Courts12 Jan 2015Dismissed

Malli Nath Sharma and Others Vs Punjab Housing Development Board and Others

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0221

Read judgment

High Courts12 Jan 2015Disposed off

Sanjit Vs State of Haryana Ors.

Punjab And Haryana At Chandigarh · (2016) 181 PLR 93

Read judgment

High Courts12 Jan 2015Allowed

Kuldip Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0199

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B

Read judgment

High Courts12 Jan 2015Dismissed

Paramjit Singh Mann Vs Mahinder Pal and Others

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0181

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 3, Order 7 Rule 14Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 63, 64, 65

Read judgment

High Courts12 Jan 2015Dismissed

Dalip Kumar Jha Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 932

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 47 Rule 1, 114, 151Constitution of India, 1950 - Article 25, 26

Read judgment

High Courts12 Jan 2015Dismissed

Vinay Iron Store Vs Prem Chand Gupta

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 483 : (2015) 1 RCR(Rent) 352

Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13

Read judgment

High Courts12 Jan 2015

Vikramjit Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0125

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 173, 313Evidence Act, 1872 - Section 106, 25, 27, 8

Read judgment

High Courts12 Jan 2015Allowed

Bhushan Kumar and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 193

Criminal Procedure Code, 1973 (CrPC) - Section 195(1)(a), 195(1)(b), 482Penal Code, 1860 (IPC) - Section 182, 193, 211

Read judgment

High Courts12 Jan 2015Disposed off

Niranjan Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 189

Penal Code, 1860 (IPC) - Section 120-B, 419, 465, 468, 471

Read judgment

High Courts12 Jan 2015Allowed

Kalyan Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 178 PLR 672 : (2015) 1 SCT 676

Constitution of India, 1950 - Article 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 47(1)

Read judgment