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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 190 of 197

High Courts14 Jan 2015Dismissed

Belo Devi Vs Urmila Devi Ors.

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0149

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 2, Order 18 Rule 2(2), Order 18 Rule 2(3), Order 18 Rule 3Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 122, 123
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High Courts14 Jan 2015Dismissed

Jagga Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0106

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 34, 363, 376
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High Courts14 Jan 2015Allowed

Bodh Raj Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0105

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 308, 323, 325, 34
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High Courts14 Jan 2015Dismissed

Ram Chander Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 3 JCC 1799 : (2015) 3 RCR(Criminal) 245

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Food Adulteration Act, 1954 - Section 10(7), 16 (1) (a) (i), 16-A, 7
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High Courts14 Jan 2015Dismissed

Subhash and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0099

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50, 52-A, 55, 9
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High Courts14 Jan 2015Allowed

Punjab Wakf Board Vs Santokh Singh

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 926

Administration of Evacuee Property Act, 1950 - Section 11, 2Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 9 Rule 8
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High Courts14 Jan 2015

Gama Vs Shaukat Ali Khan

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 180

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9East Punjab Urban Rent Restriction Act, 1949 - Section 15(5)
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High Courts14 Jan 2015Allowed

Raj Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 627

Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 363, 366, 376, 452, 506
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High Courts14 Jan 2015Dismissed

Nanak Chand and Others Vs Nanak Chand

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 170

East Punjab Urban Rent Restriction Act, 1949 - Section 13(2)(ii)(b)Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 15(6)
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High Courts14 Jan 2015

Kashmiri Lal Chawla and Others Vs Rohan Lal

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 162

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 99(1)Constitution of India, 1950 - Article 227East Punjab Urban Rent Restriction Act, 1949 - Section 13
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