High Courts16 Jan 2015Dismissed
Krishan Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0141
Constitution of India, 1950 - Article 14, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 188 of 197
High Courts16 Jan 2015Allowed
Narinder Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 533
Right to Information Act, 2005 - Section 24, 24(4)
High Courts16 Jan 2015Dismissed
Satish Kumar and Others Vs Dev Bala and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 360
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts16 Jan 2015Dismissed
Metal Box India Limited Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 325 ELT 244
Central Excises and Salt Act, 1944 - Section 11E, 11-E, 13, 13(9), 22Companies Act, 1956 - Section 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 34(1)
High Courts16 Jan 2015
Gurbir Singh and Others Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 376 : (2015) 1 SCT 644
Constitution of India, 1950 - Article 229, 229(2)
High Courts16 Jan 2015Dismissed
Yaadram Vs Vidha Devi and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0045
Stamp Act, 1899 - Section 35
High Courts16 Jan 2015
Kudos Chemie Limited Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0044
Income Tax Act, 1961 - Section 140A(3), 140-A(3), 221, 221(1)
High Courts16 Jan 2015Dismissed
Udey Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0043
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 11A, 17(3A), 4, 5ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts16 Jan 2015Dismissed
Ramesh Kumar and Others Vs Dilraj Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0014
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5Specific Relief Act, 1963 - Section 20
High Courts15 Jan 2015Disposed Off
Tilak Raj Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 70
High Courts15 Jan 2015Dismissed
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 595
Constitution of India, 1950 - Article 14, 226
High Courts15 Jan 2015Allowed
Surjit Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) CriLJ 2692
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 406, 498-A
High Courts15 Jan 2015Allowed
Deepak Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0263
Land Acquisition Act, 1894 - Section 4
High Courts15 Jan 2015Dismissed
Satish Kumar Vs Pooja
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 180
Hindu Marriage Act, 1955 - Section 13(1)(ia), 23Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts15 Jan 2015Dismissed
Pritam Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts15 Jan 2015Allowed
Kulwant Singh and Others Vs Parsada Ram
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0168
Transfer of Property Act, 1882 - Section 10, 53A, 53-A
High Courts15 Jan 2015Allowed
Regional Provident Fund Commissioner Vs Faridabad Thermal Power Station and Others
Punjab And Haryana At Chandigarh · (2015) 145 FLR 922 : (2015) 4 SCT 71
Constitution of India, 1950 - Article 226Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 7A, 7-A
High Courts15 Jan 2015
Board of Trustees, Haryana Rajya Bal Bhawan Vs Appellate Authority and Others
Punjab And Haryana At Chandigarh · (2015) 145 FLR 756 : (2015) 2 SCT 765
Payment of Gratuity Act, 1972 - Section 1(3)(c)
High Courts15 Jan 2015Disposed off
Mahender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0140
High Courts15 Jan 2015
Usha Kwatra and Others Vs Sita Rani Chopra and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 337