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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 187 of 197

High Courts19 Jan 2015Dismissed

HDFC Bank Ltd. Vs Om Parkash

Punjab And Haryana At Chandigarh · (2015) 179 PLR 722

Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts19 Jan 2015Dismissed

Arun Goyal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 178 PLR 721 : (2015) 3 RCR(Civil) 533

Constitution of India, 1950 - Article 174, 174(1), 54Haryana Registration and Regulation of Societies Act, 2012 - Section 18, 2(iii), 2(xv), 2(xxiii), 20(2)
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High Courts19 Jan 2015

Anant Kaur Chahal Vs A.S. Mann

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0142

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 13 Rule 13, Order 13 Rule 4, Order 13 Rule 5, Order 41 Rule 22
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High Courts19 Jan 2015

Surya Woollen and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0012

Land Acquisition Act, 1894 - Section 11, 11-A, 4, 5-A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 113, 19(1), 19(7), 24, 24(2)
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High Courts16 Jan 2015Dismissed

Surender Vs Meena

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 168

Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)
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High Courts16 Jan 2015Dismissed

Madhu Ranjan Vs Shruti Sharma

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0163

Constitution of India, 1950 - Article 142, 21Family Courts Act, 1984 - Section 14Hindu Marriage Act, 1955 - Section 13, 13(1)(1), 13(1)(iii), 13-B
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