High Courts21 Jan 2015Dismissed
Sushil Sharma Vs Seema Sharma
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0120
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 186 of 197
High Courts21 Jan 2015
Hema Rawal and Others Vs Prashant Sharma
Punjab And Haryana At Chandigarh · (2015) ALLMR(Cri) 244 : (2015) CriLJ 4378 : (2015) 2 JCC 1351 : (2015) 2 RCR(Criminal) 195
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498-AProtection of Women From Domestic Violence Act, 2005 - Section 12, 17, 18, 19, 2(a)
High Courts21 Jan 2015Partly Allowed
Amolak Singh Vs Director, Rural Development and Panchayat Department and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 381
High Courts21 Jan 2015Dismissed
A.K. Goel Vs Harjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 155 : (2015) 1 RCR(Rent) 288
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 13(2)(i), 15(6)
High Courts20 Jan 2015
Delta Information Service Ltd. Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2015) 40 STR 39
High Courts20 Jan 2015Allowed
Guneet Pal Singh Sodhi Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 726
High Courts20 Jan 2015Disposed off
Tejpal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 719
Registration Act, 1908 - Section 34, 71, 73, 77
High Courts20 Jan 2015Disposed off
Santosh Kumari Vs Jalandhar Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 718
High Courts20 Jan 2015Dismissed
Manjit Kaur Vs Jaskaran Singh
Punjab And Haryana At Chandigarh · (2015) 178 PLR 716
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 9, Order 8 Rule 9Hindu Marriage Act, 1955 - Section 13
High Courts20 Jan 2015Dismissed
Raghubir Singh Vs Jagpal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 713
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227Punjab Land Revenue Act, 1887 - Section 158, 16
High Courts20 Jan 2015Allowed
Varun Goyal Vs Gurdarshan Singh Mann and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 712
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 8, Order 9 Rule 9Constitution of India, 1950 - Article 227
High Courts20 Jan 2015Allowed
Sukhwinder Kaur Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 201
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)Penal Code, 1860 (IPC) - Section 136, 148, 149, 186, 323
High Courts20 Jan 2015Dismissed
Krishna Vs Rajinder
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 191
Hindu Marriage Act, 1955 - Section 13, 23, 23(1)(a)
High Courts20 Jan 2015
Navdeep Dhingra Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2015) 232 TAXMAN 425
Income Tax Act, 1961 - Section 133(A), 133A, 142(1), 143(2)
High Courts20 Jan 2015
Joginder Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0188
Income Tax Act, 1961 - Section 132(4), 133A, 139(1), 143(1), 143(3)
High Courts20 Jan 2015Dismissed
Piao Gaonwali Habeeb Patti Badulla Maszid Committee (Regd.) Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0185
Waqf Act, 1995 - Section 6
High Courts20 Jan 2015Dismissed
Jagdish Rai and Others Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 340
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, 151
High Courts20 Jan 2015Allowed
Bhupinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0108
Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts20 Jan 2015Dismissed
Mithu Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 106, 35Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 35, 54
High Courts20 Jan 2015
Sardari Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 906
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13, 13 (i)(d), 13(1)(d), 20, 7