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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 185 of 197

High Courts21 Jan 2015Disposed off

Satinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 627

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 42, 8Penal Code, 1860 (IPC) - Section 379
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High Courts21 Jan 2015Partly Allowed

Nachhattar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 3 JCC 1901 : (2015) 3 RCR(Criminal) 281

Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 361Probation of Offenders Act, 1958 - Section 4, 6Punjab Excise Act, 1914 - Section 61(1)(c)
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High Courts21 Jan 2015Dismissed

Chamkaur Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0292

Companies Act, 1956 - Section 617Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Penal Code, 1860 (IPC) - Section 161
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High Courts21 Jan 2015Allowed

Jaspal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0288

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
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High Courts21 Jan 2015Dismissed

Ashok Kumar Vs Anupama Sharma

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 155

Criminal Procedure Code, 1973 (CrPC) - Section 107, 151Hindu Marriage Act, 1955 - Section 13, 9Penal Code, 1860 (IPC) - Section 323, 452, 506
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High Courts21 Jan 2015Dismissed

Deepak Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0206

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 342, 376, 376(g)
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High Courts21 Jan 2015Dismissed

Dalip Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0205

Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), 156(3), 161, 173, 438Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 3, 3(1)(x)
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High Courts21 Jan 2015Dismissed

Vikram Singh Vs Manohar Lal

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0178

Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 15(6), 4, 6, 7
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High Courts21 Jan 2015Allowed

Gurnam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0150

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 21(b), 50
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High Courts21 Jan 2015Dismissed

Surinderjit Kaur Vs Sukhdev Singh

Punjab And Haryana At Chandigarh · (2015) 178 PLR 707

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, 151Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 14, 17(1), 21, 21(1), 22
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High Courts21 Jan 2015Dismissed

Gopal and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0123

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 395, 398, 412, 468
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