High Courts28 Jan 2015

Pradeep Sonawat Vs Satish Prakash

Punjab And Haryana At Chandigarh · AIR 2015 P&H 130 : (2015) 1 RCR(Rent) 196

Civil Procedure Code, 1908 (CPC) - Section 89Court Fees Act, 1870 - Section 16Legal Services Authorities Act, 1987 - Section 21[1]
High Courts28 Jan 2015Allowed

Makhan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 621

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 376, 450
High Courts27 Jan 2015Allowed

Baldev Krishan Vs Buddhi and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 160

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 36, Order 21 Rule 97, Order 23 Rule 1Transfer of Property Act, 1882 - Section 76(a)
High Courts27 Jan 2015Disposed off

Bank of New York Mellon Vs JCT Ltd.

Punjab And Haryana At Chandigarh · (2015) 127 CLA 223 : (2015) 190 CompCas 86 : (2015) 4 CoMPLJ 239

Arbitration and Conciliation Act, 1996 - Section 11Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Companies Act, 1956 - Section 10, 117, 117A, 117A, 117B
High Courts27 Jan 2015Dismissed

Jyotsna Sharma Vs Gaurav Sharma

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 164

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(i-a), 23(1)(a)
High Courts27 Jan 2015Dismissed

Pooja Sharma Vs Vikrant Sharma

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 174

Evidence Act, 1872 - Section 112Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)Penal Code, 1860 (IPC) - Section 120-B, 182, 197, 317, 323