High Courts28 Jan 2015Dismissed
Satyawan Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 214
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 182 of 197
High Courts28 Jan 2015Allowed
Veer Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0278
Constitution of India, 1950 - Article 21
High Courts28 Jan 2015Allowed
Pawandeep Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0269
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 307, 34
High Courts28 Jan 2015Dismissed
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 247
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 325, 34
High Courts28 Jan 2015Allowed
Sukhchain Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0266
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c), 25, 34, 54
High Courts28 Jan 2015Allowed
Paramjit Kaur Vs Kuldip Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0265
Contract Act, 1872 - Section 16Evidence Act, 1872 - Section 101Transfer of Property Act, 1882 - Section 54
High Courts28 Jan 2015Dismissed
Shruti Arora Vs Anish Arora
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0245
Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts28 Jan 2015Dismissed
Shiv Dutt Vs Prem Chand Sharma
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0198
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 311ANegotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts28 Jan 2015Allowed
Amrit Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0197
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313, 401, 401(3)Penal Code, 1860 (IPC) - Section 148, 149, 307
High Courts28 Jan 2015Dismissed
Union Bank of India Vs Benwalt and Kornik Pharmaceutical and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0193
Civil Procedure Code, 1908 (CPC) - Section 148, 149, 151, 96Limitation Act, 1963 - Section 5
High Courts28 Jan 2015Allowed
General Manager, Punjab Roadways and Others Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 145 FLR 595 : (2015) LLR 761 : (2015) 3 SCT 724
Industrial Disputes Act, 1947 - Section 11A, 11-A, 17-B
High Courts28 Jan 2015Dismissed
Parveen Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0124
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 34, 452
High Courts28 Jan 2015Dismissed
Rakesh Kumar Jaswal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 142 : (2016) 1 RCR(Rent) 106
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 - Section 3, 4, 5, 7
High Courts28 Jan 2015Disposed off
Jasmeet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 109
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 - Section 3(1)(b)
High Courts28 Jan 2015Allowed
Municipal Corporation and Others Vs Alpha G. Corp. Development Private Limited and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 58
Punjab Municipal Corporation Act, 1976 - Section 273, 275
High Courts28 Jan 2015Dismissed
Bachan Kaur and Others Vs Kabal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 297
East Punjab Urban Rent Restriction Act, 1949 - Section 13, 13-B, 15(5), 18-A, 2(dd)
High Courts28 Jan 2015Allowed
Karam Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 632
Criminal Procedure Code, 1973 (CrPC) - Section 161, 42, 42(2)
High Courts28 Jan 2015Disposed off
Harjinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0056
Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498-A
High Courts28 Jan 2015Dismissed
Joginder Singh and Others Vs Kewal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0047
Civil Procedure Code, 1908 (CPC) - Section 96Transfer of Property Act, 1882 - Section 52
High Courts28 Jan 2015Allowed
Raj Bahadur Vs Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0046
Contract Act, 1872 - Section 202Land Acquisition Act, 1894 - Section 18, 30, 4, 6