High Courts23 Jan 2015Dismissed
Delta Guards Pvt. Ltd. Vs Sarva Haryana Gramin Bank and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 372
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 184 of 197
High Courts23 Jan 2015Allowed
Arya Pratinidhi Sabha Punjab (Regd.) and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 139
Companies Act, 1956 - Section 3Constitution of India, 1950 - Article 226, 227General Clauses Act, 1897 - Section 3
High Courts23 Jan 2015Dismissed
Mohit Malhotra Vs Swati
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0290
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 13-BPenal Code, 1860 (IPC) - Section 406, 498-A, 506
High Courts23 Jan 2015Allowed
Amrit Versha and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0240
Constitution of India, 1950 - Article 14, 16
High Courts23 Jan 2015Dismissed
Parkash Industries Vs The Market Committee
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 933
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Interest Act, 1978 - Section 2, 2(a), 3, 3(1)Punjab Agricultural Produce Markets Act, 1961 - Section 31
High Courts23 Jan 2015Dismissed
Harjeevan Kaur Garewal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 578
Constitution of India, 1950 - Article 21
High Courts23 Jan 2015
Fortis Health Care Limited and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0068
Constitution of India, 1950 - Article 366, 366 (29-A), 366(29A), 366(29-A)Haryana Value Added Tax Act, 2003 - Section 2(1)(2e)Punjab Value Added Tax Act, 2005 - Section 2(ac), 2(t), 2(z)(f), 39
High Courts23 Jan 2015Dismissed
Ved Parkash Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0054
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 47 Rule 1Constitution of India, 1950 - Article 136, 141
High Courts23 Jan 2015
State of Punjab and Others Vs Ocean Metal Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0052
High Courts23 Jan 2015
Gaurav Electronics Vs Additional Commissioner of Customs Sahnewal and Others
Punjab And Haryana At Chandigarh · (2015) 324 ELT 149
High Courts22 Jan 2015Dismissed
Hanish Kumar Vs Deepika and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 59
Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 13, 24, 26
High Courts22 Jan 2015Allowed
Santosh Rani Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 4 SCT 54
Constitution of India, 1950 - Article 12, 14, 16, 226, 227Industrial Disputes Act, 1947 - Section 10(1)(c), 2(oo), 2(oo)(bb), 25-F, 25-F(a)
High Courts22 Jan 2015Dismissed
Phoola Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0223
Constitution of India, 1950 - Article 14, 226
High Courts22 Jan 2015Dismissed
Karnail Singh and Others Vs Paramjit Singh Marwah and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0179
East Punjab Urban Rent Restriction Act, 1949 - Section 13(2)(1), 15(5)
High Courts22 Jan 2015Dismissed
Prem Chand Vs Financial Commissioner, Cooperative and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0165
Constitution of India, 1950 - Article 226, 227Punjab Co-operative Societies Act, 1961 - Section 55, 68, 69
High Courts22 Jan 2015Allowed
Mahipal Vs Jaibir
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0116
Hindu Adoptions and Maintenance Act, 1956 - Section 12, 15, 16
High Courts22 Jan 2015Allowed
Iqbal Singh Dhillon Vs Panjab University
Punjab And Haryana At Chandigarh · (2015) 2 SCT 415
High Courts22 Jan 2015
Harpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 181
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 392, 460
High Courts22 Jan 2015Allowed
O.P. Verma Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2015) 1 SCT 672
High Courts22 Jan 2015Allowed
Radha Bai Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 3 Crimes 370 : (2015) 2 RCR(Criminal) 713
Criminal Procedure Code, 1973 (CrPC) - Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 50, 50(4)