High Courts02 Feb 2015
Inder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0154
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 323, 324, 325, 326, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 180 of 197
High Courts02 Feb 2015Dismissed
Maya Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 510
Constitution of India, 1950 - Article 226, 227Haryana Municipal Act, 1973 - Section 253
High Courts02 Feb 2015Dismissed
Reena Kumra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 268
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4, 6Hindu Marriage Act, 1955 - Section 13
High Courts02 Feb 2015Dismissed
Ghanshyam Dass Kedia Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 380, 451, 457, 511
High Courts02 Feb 2015Dismissed
Ranjeet Singh Vs Raje Ram
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts02 Feb 2015Dismissed
Teja Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 290
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 465, 467, 468
High Courts02 Feb 2015Dismissed
Priyadarshni PNB Employees Coop. House Building Society Ltd. Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0072
High Courts30 Jan 2015Disposed off
Baljinder Kaur Vs Director, Panchayats, Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 1026
Constitution of India, 1950 - Article 226, 227Punjab Panchayati Raj Act, 1994 - Section 200(1), 24(3)
High Courts30 Jan 2015Dismissed
Sudhir Kumar and Others Vs Sunil Kumar Verma and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0284
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts30 Jan 2015Dismissed
Chillu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0279
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 186, 307, 332, 353
High Courts30 Jan 2015Disposed off
Lakhani India Ltd. and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0237
Electricity Act, 2003 - Section 56
High Courts30 Jan 2015Dismissed
Palwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0235
Criminal Procedure Code, 1973 (CrPC) - Section 313, 342, 428Penal Code, 1860 (IPC) - Section 302, 323, 324, 34
High Courts30 Jan 2015
Gurmukh Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0200
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts30 Jan 2015
Shakti Industries Vs Revisional Authority-cum-Deputy Excise and Taxation Commissioner (Inspection)
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0192
High Courts30 Jan 2015Dismissed
Harbaksh Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0159
High Courts30 Jan 2015Dismissed
Rajinder Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0117
High Courts30 Jan 2015
Santosh Devi Vs Mahinder Singh
Punjab And Haryana At Chandigarh · (2015) 3 BC 255 : (2015) 2 RCR(Criminal) 192
Criminal Procedure Code, 1973 (CrPC) - Section 256Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 Jan 2015Allowed
Ram Dev Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 176
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(e)
High Courts30 Jan 2015
Commissioner of Income Tax (Central) Vs Highway Cycle Industries Ltd.
Punjab And Haryana At Chandigarh · (2015) 232 TAXMAN 302
Income Tax Act, 1961 - Section 260A, 80M, 80-M
High Courts30 Jan 2015Dismissed
Harpal Kaur and Others Vs Ranjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0049
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 33, 96Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63, 63(c)