High Courts30 Jan 2015
Baldev Singh and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0048
Income Tax Act, 1961 - Section 143(3), 144, 148, 184, 185
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 181 of 197
High Courts30 Jan 2015Partly Allowed
Jyoti Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) CriLJ 2024
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 364-A, 365
High Courts29 Jan 2015Allowed
Nabha Solvex Pvt. Ltd. Vs Vimal Industries and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 840
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, 151
High Courts29 Jan 2015Dismissed
Haryana Seed Producers Association Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 374
High Courts29 Jan 2015Dismissed
Shri Ram General Insurance Company Vs Mange Ram and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 371
High Courts29 Jan 2015Dismissed
Shamsher Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0293
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106, 113-BPenal Code, 1860 (IPC) - Section 302, 304B, 304-B, 307, 498-A
High Courts29 Jan 2015Dismissed
Bimla and Others Vs Anita
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 153
Hindu Minority and Guardianship Act, 1956 - Section 6Penal Code, 1860 (IPC) - Section 306, 34
High Courts29 Jan 2015
Sunehri and Others Vs Harbans Lal and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0271
Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 166
High Courts29 Jan 2015Allowed
Sarabjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0270
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13-B
High Courts29 Jan 2015Dismissed
Chhaya Barjatya Vs Rahul Barjatya
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0246
Guardians and Wards Act, 1890 - Section 17, 25, 6
High Courts29 Jan 2015Allowed
Manohar Lal Sharma and Others Vs Haryana State Industrial and Infrastructure Development Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0243
Constitution of India, 1950 - Article 226, 227
High Courts29 Jan 2015Dismissed
Akashdeep Singh Vs Harjinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0180
Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 38
High Courts29 Jan 2015
Pardeep Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 1022
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts29 Jan 2015
The Oriental Insurance Company Limited and Others Vs Rakhi Devi and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0158
Motor Vehicles Act, 1988 - Section 185Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts29 Jan 2015Partly Allowed
Ujjal Singh Lamba and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 554
Constitution of India, 1950 - Article 226Punjab Municipal Act, 1911 - Section 80, 81
High Courts29 Jan 2015Dismissed
Dhanwant Singh Vs The Financial Commissioner (Appeals) Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0112
Constitution of India, 1950 - Article 226, 227Punjab Land Reforms Act, 1972 - Section 18, 3, 5, 7 (4) (i), 7(4)(i)Punjab Tenancy Act, 1887 - Section 80, 81, 82, 82 (1) (a), 83
High Courts29 Jan 2015Allowed
Sonu Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 219, 220(1), 223, 223(1), 233Penal Code, 1860 (IPC) - Section 411, 414
High Courts29 Jan 2015
Udmi and Others Vs Birbal and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 298
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63(c)
High Courts29 Jan 2015Dismissed
Kaka Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0015
High Courts29 Jan 2015Dismissed
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 01 P&H CK 0002