High Courts04 Feb 2015Dismissed
Ashok Kumar and Others Vs Anita Sharma
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0069
East Punjab Urban Rent Restriction Act, 1949 - Section 12, 15(5), 2(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 179 of 197
High Courts04 Feb 2015Allowed
Dyal Swaroop and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 406, 420, 498-A
High Courts04 Feb 2015Dismissed
Anil Kumar Jain Vs Om Parkash Gupta and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0067
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 420
High Courts04 Feb 2015Allowed
Satpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 3 Crimes 375 : (2015) 3 JCC 129 : (2015) 2 RCR(Criminal) 646
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 31, 50, 57
High Courts02 Feb 2015Dismissed
Narpal Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 3 SCT 831
Industrial Disputes Act, 1947 - Section 25-F
High Courts02 Feb 2015Disposed off
Shalu Alias Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2015) 178 PLR 358
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 24, 26
High Courts02 Feb 2015Disposed off
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0400
Criminal Procedure Code, 1973 (CrPC) - Section 176, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-B
High Courts02 Feb 2015Dismissed
Surat Singh Vs Gurinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0391
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 32, 96Penal Code, 1860 (IPC) - Section 120-B, 420, 465, 467, 468Specific Relief Act, 1963 - Section 16(1)(c), 20
High Courts02 Feb 2015Allowed
Avinash Chand Sharma Vs Tilak Raj Bakshi and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0390
Contract Act, 1872 - Section 29Hindu Succession Act, 1956 - Section 22Partition Act, 1893 - Section 2, 3, 4
High Courts02 Feb 2015Allowed
Amit Doda and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0371
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 342, 364, 395
High Courts02 Feb 2015Dismissed
Sanjeev Kumar Vs Kamna Devi
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 198
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 9
High Courts02 Feb 2015Dismissed
Poonam Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0353
Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia), 24
High Courts02 Feb 2015Dismissed
Krishan Lal Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0352
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 37, 151Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 21, 24, 28APenal Code, 1860 (IPC) - Section 406, 498-A
High Courts02 Feb 2015Dismissed
Daler Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0289
Criminal Procedure Code, 1973 (CrPC) - Section 193, 207, 313Evidence Act, 1872 - Section 113-BPenal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts02 Feb 2015
Commissioner of Income Tax-I Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2015) 231 TAXMAN 731
Income Tax Act, 1961 - Section 2(22)(e)
High Courts02 Feb 2015Disposed off
Munshi Ram Vs Deputy Commissioner, Mahendergarh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0244
Constitution of India, 1950 - Article 226, 227Haryana Municipal Act, 1973 - Section 246
High Courts02 Feb 2015Dismissed
Surjit Kaur and Others Vs Dalbara Singh and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 79
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63, 63(c)
High Courts02 Feb 2015Dismissed
United India Insurance Co. Ltd. Vs Amrinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0157
Motor Vehicles Act, 1988 - Section 128, 147, 163A, 163-A
High Courts02 Feb 2015Dismissed
Tarsem Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0156
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 110, 116, 117, 122, 122(1) (b)Punjab Excise Act, 1914 - Section 61
High Courts02 Feb 2015Allowed
Shivani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 36(A)