High Courts05 Feb 2015Disposed off
Amit Mann Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0152
Haryana Lokayukta Act, 2002 - Section 11, 12, 13, 14, 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 177 of 197
High Courts05 Feb 2015Allowed
Nirmaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0128
Penal Code, 1860 (IPC) - Section 120-B, 420, 465, 467, 468Prevention of Corruption Act, 1988 - Section 13(1)(d)(e), 13(1)(e), 13(2)
High Courts05 Feb 2015
Municipal Corporation Vs Parbhati Lal
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0108
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Feb 2015Dismissed
Avtar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173 (8), 173(8), 319
High Courts05 Feb 2015Allowed
Tejpartap Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 806
High Courts05 Feb 2015Dismissed
Ram Dhan Vs Jai Kumar @ Monu
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0002
High Courts04 Feb 2015Dismissed
Amit Kumar Vs Packing House and Others
Punjab And Haryana At Chandigarh · (2016) LabIC 924 : (2015) 4 SCT 69
High Courts04 Feb 2015Allowed
The Employees State Insurance Corporation and Others Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 65
Employees State Insurance Act, 1948 - Section 75
High Courts04 Feb 2015Allowed
Kasmiri Lal Vs Regional Director, Employees State Insurance Corporation and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 64
High Courts04 Feb 2015Disposed off
Sona Devi Vs Janta Ram and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 62
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts04 Feb 2015Dismissed
Union of India and Others Vs Jaswinder Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 61
High Courts04 Feb 2015Allowed
Khursheed and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0379
Criminal Procedure Code, 1973 (CrPC) - Section 164, 207, 313, 319Penal Code, 1860 (IPC) - Section 363, 366A, 376, 376(2)(g)
High Courts04 Feb 2015Dismissed
Sangeeta Vs Naresh Mehta and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0374
Penal Code, 1860 (IPC) - Section 34, 380, 454
High Courts04 Feb 2015Allowed
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0373
Criminal Procedure Code, 1973 (CrPC) - Section 161, 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(b), 50, 50(1), 57
High Courts04 Feb 2015Dismissed
Salamudin and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 250
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113(b), 113-B
High Courts04 Feb 2015Dismissed
Gurdev Kaur Vs Sohan Lal and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0362
High Courts04 Feb 2015Dismissed
Sanjeev Kumar Vs Rekha Rani
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 209
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 23(1)(a)Penal Code, 1860 (IPC) - Section 120-B, 406, 498-A
High Courts04 Feb 2015Dismissed
Joginder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0306
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 148, 149, 307, 320, 323
High Courts04 Feb 2015Disposed off
Kala Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0294
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 42, 42(1), 42(2), 50
High Courts04 Feb 2015Disposed off
Harbhajan Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 145 FLR 920
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(oo), 25-F