High Courts05 Feb 2015Allowed
Satender Dhama Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 635
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 228Evidence Act, 1872 - Section 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 176 of 197
High Courts05 Feb 2015Disposed off
State of Haryana and Others Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 239
Punjab Land Revenue Act, 1887 - Section 44
High Courts05 Feb 2015Allowed
Geeta and Others Vs Shiv Charan and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 229
Civil Procedure Code, 1908 (CPC) - Section 151Limitation Act, 1963 - Section 5
High Courts05 Feb 2015Allowed
Rattan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0380
Criminal Procedure Code, 1973 (CrPC) - Section 313, 401Penal Code, 1860 (IPC) - Section 420, 466
High Courts05 Feb 2015Allowed
Inter State Finance Ltd. and Others Vs Rajesh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0375
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 378, 379, 420
High Courts05 Feb 2015Dismissed
Balwinder Kaur Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0363
Criminal Procedure Code, 1973 (CrPC) - Section 173(2)Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts05 Feb 2015Dismissed
Arshdeep Kaur Vs Bharat Masih
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 183
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 9
High Courts05 Feb 2015Dismissed
Lalit Kumar Vs Narinder Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0297
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 15(6)
High Courts05 Feb 2015Disposed off
Amrinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0295
Penal Code, 1860 (IPC) - Section 307, 320, 324, 34, 341
High Courts05 Feb 2015Allowed
Des Raj and Others Vs Rajiv Kataria
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0285
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(1), Order 22 Rule 4(3)Limitation Act, 1963 - Section 5
High Courts05 Feb 2015Allowed
Fondant Propbuild Private Limited and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 204
Haryana Development and Regulation of Urban Areas Act, 1975 - Section 2, 24, 3, 3(1), 3(2)Penal Code, 1860 (IPC) - Section 120-B, 34, 406, 420
High Courts05 Feb 2015Dismissed
Evergreen Sr. Secondary School Vs Presiding Officer, Employees' Provident Fund Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 145 FLR 394 : (2015) 2 LLJ 689 : (2015) LLR 532 : (2015) 179 PLR 67 : (2015) 4 SCT 57
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 14-B, 7A, 7-A
High Courts05 Feb 2015Dismissed
Gurcharan Singh Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0249
High Courts05 Feb 2015Allowed
Jatinder Sood Vs Commissioner and Secretary, Govt. of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0245
Constitution of India, 1950 - Article 226, 227Haryana Urban Development Authority Act, 1977 - Section 17, 17(1)(2)(3)
High Courts05 Feb 2015Dismissed
Naib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0241
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts05 Feb 2015Dismissed
Gulshan and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 17, 18, 35, 50, 54
High Courts05 Feb 2015
Daljit Kaur Vs Upkar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0179
Civil Procedure Code, 1908 (CPC) - Section 2(10), 2(11), 50, 60, 60(1)Constitution of India, 1950 - Article 227Motor Vehicles Act, 1988 - Section 169, 174
High Courts05 Feb 2015Dismissed
Joginder Singh Vs Shambhu Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0167
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Feb 2015Allowed
Shakti Roller Flour Mills Vs Punjab Small Industries and Export Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0164
High Courts05 Feb 2015Dismissed
Dalip Kaur Vs Sukhbir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0163
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24Evidence Act, 1872 - Section 68, 69Punjab Co-operative Societies Act, 1961 - Section 79