High Courts09 Feb 2015Dismissed
Jai Kishan Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0364
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 174 of 197
High Courts09 Feb 2015Dismissed
Ikattar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0310
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154(3), 156(3), 190, 200, 36Penal Code, 1860 (IPC) - Section 302, 34
High Courts09 Feb 2015Disposed off
Jagsir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0296
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 41(1), 52, 52(1), 52(2)
High Courts09 Feb 2015
Rewati and Others Vs Udai Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0171
High Courts09 Feb 2015Dismissed
Hans Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0170
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302
High Courts09 Feb 2015Dismissed
Ankita Mittal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 482
Penal Code, 1860 (IPC) - Section 299, 300
High Courts09 Feb 2015
Naresh K. Parekh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0139
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 120B, 379, 403, 407, 408
High Courts09 Feb 2015Dismissed
Anil Kumar and Others Vs Union Territory Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 987
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 18, 18(c), 2, 2(bb)Punjab New Capital (Periphery) Control Act, 1952 - Section 11, 12(2), 15, 3, 5
High Courts09 Feb 2015Allowed
Ram Sarup Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 958
Penal Code, 1860 (IPC) - Section 354, 376
High Courts09 Feb 2015Dismissed
Jahid and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2, 20, 42, 43
High Courts09 Feb 2015Partly Allowed
Pardeep Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 798
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 307, 34, 351, 353
High Courts09 Feb 2015Dismissed
Vinod Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 685
Criminal Procedure Code, 1973 (CrPC) - Section 446Penal Code, 1860 (IPC) - Section 399, 402, 411
High Courts06 Feb 2015Dismissed
Amandeep Sharma and Others Vs Shweta Sharma Pathak
Punjab And Haryana At Chandigarh · (2015) 178 PLR 516
Guardians and Wards Act, 1890 - Section 10(3), 25Hindu Minority and Guardianship Act, 1956 - Section 10(3), 6
High Courts06 Feb 2015Dismissed
Amarjit Singh Vs K.D. Sharma and Sons
Punjab And Haryana At Chandigarh · (2015) 179 PLR 71
East Punjab Urban Rent Restriction Act, 1949 - Section 1(3), 13, 13(1), 2, 20Punjab Municipal Act, 1911 - Section 3
High Courts06 Feb 2015Allowed
Deepak Mangla Vs Nanakchand and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 69
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 114Haryana Panchayati Raj Act, 1994 - Section 176
High Courts06 Feb 2015Dismissed
Registrar, Birth and Death-cum-Secretary, Municipal Council, Narawana Vs Mohit Saini
Punjab And Haryana At Chandigarh · (2015) 179 PLR 60
High Courts06 Feb 2015Allowed
Jai Pal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 53
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts06 Feb 2015Dismissed
Punjab State Electricity Board Vs Gurmesh Lal
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0386
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Evidence Act, 1872 - Section 65
High Courts06 Feb 2015
Ram Kishan and Others Vs Himachal Road Transport Corporation, Shimla and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0384
Evidence Act, 1872 - Section 101
High Courts06 Feb 2015Disposed off
Sanjeev Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0359
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 419, 420