High Courts11 Feb 2015Dismissed
Amrik Singh Vs Babli Devi
Punjab And Haryana At Chandigarh · (2015) 178 PLR 559 : (2015) 3 RCR(Civil) 213
Hindu Marriage Act, 1955 - Section 13, 13(1)(ib)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 172 of 197
High Courts11 Feb 2015Allowed
State of Punjab and Others Vs Chamkaur Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0314
General Clauses Act, 1897 - Section 19
High Courts11 Feb 2015Dismissed
Mohar Singh and Others Vs Parvat Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0313
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts11 Feb 2015Allowed
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) LabIC 1926
Constitution of India, 1950 - Article 14, 16
High Courts11 Feb 2015Dismissed
Amarjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0276
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 148, 149, 279, 307, 323
High Courts11 Feb 2015Dismissed
Parveen Kumar and Others Vs Kamal Kishore
Punjab And Haryana At Chandigarh · AIR 2015 P&H 70 : (2015) 178 PLR 630
Hindu Succession Act, 1956 - Section 14, 14(1), 14(2), 30
High Courts11 Feb 2015Allowed
Dalel Singh and Others Vs Kalu and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 682
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)Punjab Courts Act, 1918 - Section 41Punjab Pre-emption Act, 1913 - Section 15(i)(a), 3, 4
High Courts11 Feb 2015Disposed off
Harpreet Kaur Khalsa Vs Kawaldeep Singh
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 549
Hindu Marriage Act, 1955 - Section 12Penal Code, 1860 (IPC) - Section 498-AProtection of Women From Domestic Violence Act, 2005 - Section 12
High Courts11 Feb 2015Disposed off
Ram Karan Garg Vs Raj Rani
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 620
High Courts11 Feb 2015Allowed
Pishora Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 344
Constitution of India, 1950 - Article 226, 227
High Courts11 Feb 2015Allowed
Rakesh Sharma and Others Vs Harmesh Singh
Punjab And Haryana At Chandigarh · (2015) 179 PLR 102 : (2015) 1 RCR(Rent) 589
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B, 13-B(1), 18-A, 18-A(4), 19
High Courts11 Feb 2015
Sanjeev Kumar Verma Vs The Director, Urban Local Bodies and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 98 : (2015) 3 ESC 1637 : (2015) 1 RCR(Civil) 991
Constitution of India, 1950 - Article 243C, 243C(5)(b), 243K, 243R, 243-RHaryana Municipal Act, 1973 - Section 10, 13B, 13-B, 18, 18(1)
High Courts11 Feb 2015Dismissed
Aman Kumar and Pawan Kumar Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 227, 228Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 120-B, 420
High Courts11 Feb 2015Allowed
Vinod Kumar Vs Neelam Chhabra
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 594
East Punjab Urban Rent Restriction Act, 1949 - Section 13, 13(3)(a), 13-B, 2, 2(c)Evidence Act, 1872 - Section 116, 68Succession Act, 1925 - Section 63
High Courts11 Feb 2015Dismissed
Chand Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 3 JCC 94 : (2015) 2 RCR(Criminal) 686
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 35, 42, 50, 54
High Courts10 Feb 2015Dismissed
Nitin Chadha Vs Swastik Vegetable Products Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) ALLMR(Cri) 623 : (2015) 4 BC 372 : (2015) 3 RCR(Civil) 871 : (2015) 3 RCR(Criminal) 843
Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 106Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139, 145(1), 7
High Courts10 Feb 2015Dismissed
Vikas and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0402
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 120-B, 395, 397
High Courts10 Feb 2015Dismissed
Pargat Singh Vs Financial Commissioner (Revenue), Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 341
Constitution of India, 1950 - Article 226, 227
High Courts10 Feb 2015Dismissed
Jai Bhagwan Vs Teka and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0366
Civil Procedure Code, 1908 (CPC) - Section 35-A
High Courts10 Feb 2015
Reliance General Insurance Company Limited Vs Kunta Devi and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0365
Penal Code, 1860 (IPC) - Section 173(2), 279, 304A, 427