CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 173 of 197

High Courts10 Feb 2015Dismissed

Kajal Vs Rajesh Rana

Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 195

Guardians and Wards Act, 1890 - Section 25Hindu Minority and Guardianship Act, 1956 - Section 6
Read judgment
High Courts10 Feb 2015

Baldev Singh Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2015) 2 SCT 413

Armed Forces Tribunals Act, 2007 — Section 14Constitution Of India, 1950 — Article 323A, 323BAdministrative Tribunals Act, 1985 — Section 22(3)
Read judgment
High Courts10 Feb 2015Dismissed

Ramesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 637

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 363, 366, 375, 376
Read judgment
High Courts10 Feb 2015Partly Allowed

Baljinder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0173

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304B, 304-B, 306
Read judgment
High Courts10 Feb 2015Dismissed

Sat Pal and Others Vs Tarsem Lal

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0124

Civil Procedure Code, 1908 (CPC) - Section 47East Punjab Urban Rent Restriction Act, 1949 - Section 13
Read judgment
High Courts10 Feb 2015Allowed

Harbhajan Singh Vs Parduman Singh and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0122

Civil Procedure Code, 1908 (CPC) - Section 100, 11, 96Criminal Procedure Code, 1973 (CrPC) - Section 107, 151Hindu Succession Act, 1956 - Section 14(1)
Read judgment
High Courts10 Feb 2015Dismissed

Prem Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0094

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 50
Read judgment