High Courts11 Feb 2015Disposed off
Sher Singh Vs Hari Chand and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 639
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 171 of 197
High Courts11 Feb 2015Allowed
Bhagirath Vs Usha
Punjab And Haryana At Chandigarh · (2015) 178 PLR 552
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)Penal Code, 1860 (IPC) - Section 406, 498A, 498-A, 506
High Courts11 Feb 2015Dismissed
Universal Sampo General Insurance Co. Ltd. Vs Satya Parkash and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 89
High Courts11 Feb 2015Dismissed
Chander Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0403
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d), 14
High Courts11 Feb 2015Dismissed
Prem Lata Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0383
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts11 Feb 2015Dismissed
Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0382
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts11 Feb 2015Partly Allowed
Maman Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0381
Arms Act, 1959 - Section 25, 39Criminal Procedure Code, 1973 (CrPC) - Section 313Explosive Substances Act, 1908 - Section 4, 5
High Courts11 Feb 2015Dismissed
Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0377
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 20(b)(ii)(B)
High Courts11 Feb 2015Allowed
Parwar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 255
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts11 Feb 2015Dismissed
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0357
Criminal Procedure Code, 1973 (CrPC) - Section 313, 464Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42
High Courts11 Feb 2015Allowed
Chander Bhan Singal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0345
Haryana Affiliated Colleges (Security of Service) Act, 1979 - Section 7, 7(1)
High Courts11 Feb 2015Dismissed
Vikas Sharma Vs Poonam
Punjab And Haryana At Chandigarh · (2015) 178 PLR 554
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 9
High Courts11 Feb 2015Dismissed
Pooja Mehndiratta Vs Hemant Kumar Mehndiratta
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0336
Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia)Limitation Act, 1963 - Section 5
High Courts11 Feb 2015Allowed
Dakshin Haryana Bijli Vitran Nigam and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0335
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 111, 178, 61, 79, 79(1)
High Courts11 Feb 2015Dismissed
Jug Lal and Others Vs Kalia and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0334
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 100(1)Limitation Act, 1963 - Section 3Punjab Courts Act, 1918 - Section 41
High Courts11 Feb 2015Dismissed
Gopi Ram Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0333
Civil Procedure Code, 1908 (CPC) - Section 100, 100(i)Negotiable Instruments Act, 1881 (NI) - Section 118(a)Punjab Courts Act, 1918 - Section 41
High Courts11 Feb 2015Allowed
Rupinder Singh and Others Vs Naranjan Singh
Punjab And Haryana At Chandigarh · (2016) 1 ALLMR 27 : (2015) 4 RCR(Civil) 488
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 100, 100(i)Punjab Courts Act, 1918 - Section 41Punjab Security of Land Tenures Act, 1953 - Section 2(6)
High Courts11 Feb 2015Dismissed
Risala Vs Shubh Ram and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0331
Administration of Evacuee Property Act, 1950 - Section 12, 4, 4(1)Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)Criminal Procedure Code, 1973 (CrPC) - Section 107, 151
High Courts11 Feb 2015Allowed
Khani Devi Vs Sher Chand
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0330
Civil Procedure Code, 1908 (CPC) - Section 100, 100(i)Punjab Courts Act, 1918 - Section 41
High Courts11 Feb 2015
Rajbir Singh and Others Vs Tejinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 221
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 6 Rule 17, Order 8 Rule 9, 151