High Courts13 Feb 2015Dismissed
Pargat Singh and Others Vs Suba Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0254
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 41 Rule 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 170 of 197
High Courts13 Feb 2015Dismissed
Executive Engineer Operation, Sub Urban Division, Uttar Haryana Bijli Vitran Nigam Ltd. Vs Labour Commissioner, Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 295
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 29, 33-C (1)
High Courts13 Feb 2015Dismissed
Sukhdarshan Saini and Others Vs Punjab State Industrial Development Corporation Limited
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0144
High Courts13 Feb 2015Dismissed
R.D. Anand Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0143
High Courts13 Feb 2015Disposed off
Harjit Singh Rana and Others Vs Guru Nanak Dev University, Amritsar and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0142
High Courts13 Feb 2015Allowed
Nek Chand and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 691
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 25
High Courts12 Feb 2015Dismissed
Jaswant Singh Vs Jaspal Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 620
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts12 Feb 2015Dismissed
Premier Transport Ltd. and Others Vs New India Assurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 619
Carriers Act, 1865 - Section 9
High Courts12 Feb 2015Allowed
Vanita Chugh and Others Vs Kuldip Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 661
High Courts12 Feb 2015
Balbir Singh Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 637 : (2015) 3 RCR(Civil) 228
Civil Procedure Code, 1908 (CPC) - Section 104(1)(ff), 35B, 35-BConstitution of India, 1950 - Article 227
High Courts12 Feb 2015Allowed
Davender Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0346
Constitution of India, 1950 - Article 14, 16, 226, 32Industrial Disputes Act, 1947 - Section 10(1)(c), 25-B, 25F, 25-F, 2-A
High Courts12 Feb 2015
Rameshwar and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 782 : (2015) 3 RCR(Civil) 220
High Courts12 Feb 2015Dismissed
Kulwant Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0311
Criminal Procedure Code, 1973 (CrPC) - Section 175, 319
High Courts12 Feb 2015Dismissed
Hari Ram Bedi Vs Ram Lubhaya
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0299
East Punjab Urban Rent Restriction Act, 1949 - Section 15(5)
High Courts12 Feb 2015Allowed
V-Mart Retail Ltd. Vs Raghunath Gupta and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 359
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, 151
High Courts12 Feb 2015Allowed
Paramjit Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0258
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 364
High Courts12 Feb 2015Dismissed
Tarang Real Estates Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 108
Haryana Urban Development Authority Act, 1977 - Section 17, 17(1), 17(4), 17(8), 17(9)
High Courts12 Feb 2015
Anita Malik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 59
Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 226, 227, 32Criminal Procedure Code, 1973 (CrPC) - Section 319, 482
High Courts12 Feb 2015Dismissed
Devinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c), 50
High Courts12 Feb 2015Allowed
Harwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 707
Criminal Procedure Code, 1973 (CrPC) - Section 100, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 22, 41, 42, 43