High Courts18 Feb 2015Allowed
Babu and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 168 of 197
High Courts18 Feb 2015Allowed
Om Parkash Aggarwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 625
Criminal Procedure Code, 1973 (CrPC) - Section 468, 473Insecticides Act, 1968 - Section 29, 29(i)
High Courts18 Feb 2015Dismissed
Pritpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 326, 34, 397, 452, 459
High Courts18 Feb 2015Dismissed
Kulbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0001
High Courts16 Feb 2015Disposed off
Amandeep Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 546
Constitution of India, 1950 - Article 226, 227, 243Punjab Panchayati Raj Act, 1994 - Section 21, 22
High Courts16 Feb 2015Dismissed
Sant Singh Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2015) 178 PLR 497
Specific Relief Act, 1963 - Section 16(c), 20
High Courts16 Feb 2015Dismissed
Sushil Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 487
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts16 Feb 2015Dismissed
National Insurance Company Limited Vs Babloo and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 850
Motor Vehicles Act, 1988 - Section 158(6), 163A, 163-A, 166, 166(4)Penal Code, 1860 (IPC) - Section 279, 304A, 337
High Courts16 Feb 2015Allowed
Pawan Kumar Vs Districts Sessions Judge, Hisar and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0348
Constitution of India, 1950 - Article 226, 227Punjab Excise Act, 1914 - Section 68
High Courts16 Feb 2015Dismissed
Paramjit Singh Vs Jaspreet Kaur
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0338
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 23
High Courts16 Feb 2015Dismissed
Arun Mitter and Others Vs S.R. Builder Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0308
Arbitration and Conciliation Act, 1996 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(i)(b), 202, 340, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts16 Feb 2015
Pankaj Vs Sandhya and Others
Punjab And Haryana At Chandigarh · (2015) ALLMR(Cri) 544 : (2015) 2 RCR(Criminal) 229
Penal Code, 1860 (IPC) - Section 34, 406, 498-A, 506
High Courts16 Feb 2015Allowed
V.S. Siwach Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0204
High Courts16 Feb 2015Allowed
Akhil Sahni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0194
High Courts16 Feb 2015Dismissed
Bijender Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 173, 210, 482Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 216, 302
High Courts16 Feb 2015Allowed
Nand Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0169
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 324, 325, 326, 34
High Courts16 Feb 2015Dismissed
Bhoop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0168
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 302, 307
High Courts16 Feb 2015Allowed
Harjinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0099
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 319, 482
High Courts16 Feb 2015Allowed
State of Haryana and Others Vs Mam Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0078
Land Acquisition Act, 1894 - Section 18, 4, 6
High Courts16 Feb 2015Allowed
Jai Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 452