High Courts19 Feb 2015Dismissed

Raja Ram and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0200

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 106Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts19 Feb 2015Dismissed

Mohan Lal Vs Barma Devi and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0185

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 151Court Fees Act, 1870 - Section 7(iv)(c)Hindu Succession Act, 1956 - Section 23
High Courts19 Feb 2015Dismissed

Madhu Khanna Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 179 PLR 145 : (2015) 178 PLR 344 : (2015) 3 RCR(Civil) 842

Constitution of India, 1950 - Article 19, 226, 227Punjab State Election Commission Act, 1994 - Section 35, 38, 39, 41
High Courts19 Feb 2015Dismissed

Sanjay Kumar and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 3 JCC 78 : (2015) 2 RCR(Criminal) 697

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 35, 42, 42(1), 42(1)(2)
High Courts18 Feb 2015Dismissed

Sarabjit Rai Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0404

Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(1)(b), 196, 197, 197(1)Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 193, 194
High Courts18 Feb 2015Dismissed

Sukhjinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0356

Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50
High Courts18 Feb 2015Allowed

Subhash Padam Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0351

Constitution of India, 1950 - Article 14, 226, 311, 32Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 12, 13
High Courts18 Feb 2015Dismissed

Santro Devi Vs Virender Kumar

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0341

Criminal Procedure Code, 1973 (CrPC) - Section 125, 161Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)Penal Code, 1860 (IPC) - Section 323, 34, 406, 494, 498-A
High Courts18 Feb 2015Dismissed

Neelam Sharma Vs Yogesh Kumar Kaushik

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0340

Criminal Procedure Code, 1973 (CrPC) - Section 125, 161Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 9Penal Code, 1860 (IPC) - Section 406, 498-A