High Courts20 Feb 2015Dismissed
Naresh Kumar Kataria Vs Punjab and Haryana High Court, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0211
Constitution of India, 1950 - Article 14, 226Penal Code, 1860 (IPC) - Section 510
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 165 of 197
High Courts20 Feb 2015Allowed
Suman Kumari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 397
Constitution of India, 1950 - Article 309
High Courts20 Feb 2015Disposed off
Dalip Singh Vs Ram Chander
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0203
Registration Act, 1908 - Section 17, 17(1A), 49Stamp Act, 1899 - Section 2(10), 33, 35Transfer of Property Act, 1882 - Section 53-A, 54, 8
High Courts20 Feb 2015Allowed
Daya Nand Vs Pawan Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0112
Civil Procedure Code, 1908 (CPC) - Section 96Specific Relief Act, 1963 - Section 16(c)Transfer of Property Act, 1882 - Section 52
High Courts20 Feb 2015Dismissed
Nirmal Singh and Others Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0111
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 32, Order 41 Rule 33, Order 6 Rule 17Hindu Adoptions and Maintenance Act, 1956 - Section 11, 11(vi), 12, 16Succession Act, 1925 - Section 63(c)
High Courts20 Feb 2015Dismissed
Tara Chand Vs Dhirendra Pal and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0090
High Courts20 Feb 2015Allowed
Raveena and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 34, 452
High Courts20 Feb 2015
Taranjeet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(9), 482Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 341
High Courts20 Feb 2015Allowed
M.V. Electosystems Private Limited Vs Xenitis Infotech Limited and Others
Punjab And Haryana At Chandigarh · (2015) 3 BC 430 : (2015) 2 RCR(Criminal) 810
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Feb 2015
Davinder Kaur and Others Vs Karamjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(9), 482Penal Code, 1860 (IPC) - Section 120B, 420, 494, 495, 496
High Courts20 Feb 2015
Harjeet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 326
High Courts20 Feb 2015
Madal Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(9), 482Penal Code, 1860 (IPC) - Section 406, 420
High Courts19 Feb 2015Dismissed
Mastafa Hussan Sabri Sazda Nassin Vs Imran and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 156
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 3, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227Punjab Land Revenue Act, 1967 - Section 44
High Courts19 Feb 2015Dismissed
Birbal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 378
Haryana Ceiling on Land Holdings Act, 1972 - Section 7
High Courts19 Feb 2015Allowed
Balwant Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0342
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 120-B, 34, 342, 344, 363
High Courts19 Feb 2015Dismissed
Arvinder Singh Vs Sarabjit Kaur
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 206
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Guardians and Wards Act, 1890 - Section 25Hindu Marriage Act, 1955 - Section 13-B
High Courts19 Feb 2015Dismissed
Bhanu Parkash Vs Sharda and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 153
Constitution of India, 1950 - Article 227East Punjab Urban Rent Restriction Act, 1949 - Section 13(2)(i)Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts19 Feb 2015Dismissed
Gurpreet Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0291
Constitution of India, 1950 - Article 20, 20(3), 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 160, 161, 161 (2), 161(2), 313Evidence Act, 1872 - Section 106, 24, 25, 26, 27
High Courts19 Feb 2015Allowed
Inderbir Singh Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0247
Constitution of India, 1950 - Article 226, 227
High Courts19 Feb 2015Allowed
Amarjeet Singh Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0206
Civil Procedure Code, 1908 (CPC) - Section 10Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 4, 5