High Courts18 Feb 2015Allowed
Ami Chand Vs Urmila
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0209
Civil Procedure Code, 1908 (CPC) - Section 148, 149, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 167 of 197
High Courts18 Feb 2015Dismissed
Kailash Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0205
Constitution of India, 1950 - Article 226, 227, 243V(1)Haryana Municipal Act, 1973 - Section 13-B, 14, 14-A, 18(1), 21
High Courts18 Feb 2015Dismissed
Ram Kishan Vs Patiya Ram and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0202
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 65Specific Relief Act, 1963 - Section 36, 37, 38
High Courts18 Feb 2015Disposed off
DLF Limited and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0201
Central Excises and Salt Act, 1944 - Section 11-ACess and Other Taxes on Minerals (Validation) Act, 1992 - Section 2Constitution of India, 1950 - Article 102[1][a], 14, 16, 19[1][c], 21
High Courts18 Feb 2015Allowed
Nirmal Singh Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0199
Civil Procedure Code, 1908 (CPC) - Section 100, 100(1)Punjab Courts Act, 1918 - Section 41Specific Relief Act, 1963 - Section 16(c), 20
High Courts18 Feb 2015Dismissed
Sita Devi Vs Tirath Ram and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0198
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts18 Feb 2015
Shiv Singh and Others Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0197
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts18 Feb 2015Disposed off
Ashwani Kumar Arora and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0195
High Courts18 Feb 2015Allowed
Narinder Kaur Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0183
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 19, Order 5 Rule 19-A, Order 5 Rule 19-A(1), Order 5 Rule 9, Order 9 Rule 13
High Courts18 Feb 2015Allowed
Amarjeet Singh Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 224
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 5, Order 9 Rule 5, Order 9 Rule 5(2)
High Courts18 Feb 2015Dismissed
Rishi Raj Chauhan and Others Vs Arun Sharma
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0181
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 47
High Courts18 Feb 2015
Jagdish Singh Vs Kulwinder Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0180
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 227
High Courts18 Feb 2015Allowed
Harmail Singh and Others Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0109
High Courts18 Feb 2015Dismissed
State of Punjab and Others Vs Raja Ram and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0102
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts18 Feb 2015Dismissed
Harpreet Kaur Vs Sunny Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0101
Penal Code, 1860 (IPC) - Section 376
High Courts18 Feb 2015Dismissed
Kulbir and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0100
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106, 27, 8
High Courts18 Feb 2015Allowed
Gurinderjit Kaur and Others Vs Baldev Singh Boparai
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0098
East Punjab Urban Rent Restriction Act, 1949 - Section 13, 13(2)(i)
High Courts18 Feb 2015Dismissed
Birinder Kumar Vs Sukhdev Bhatwa
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0097
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 34Criminal Procedure Code, 1973 (CrPC) - Section 47Specific Relief Act, 1963 - Section 28, 28(1), 28(4)
High Courts18 Feb 2015Allowed
Baldev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Penal Code, 1860 (IPC) - Section 302, 304-B
High Courts18 Feb 2015
Seema Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 304-B, 498-A