COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 169 of 197

High Courts16 Feb 2015

Karma and Others Vs Commissioner Rohtak Divn. Rohtak and Others

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 122

Punjab Village Common Lands (Regulation) Act, 1953 - Section 2 (g), 2 (g) (5), 2 (g) (iii), 2 (g) (viii), 2(g)

High Courts16 Feb 2015Disposed off

Vikram Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0051

High Courts16 Feb 2015Allowed

Gram Panchayat Village Mulepur Vs Prem Singh and Others

Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 28

Punjab Village Common Lands (Regulation) Act, 1961 - Section 11, 2(g), 2(g)(1), 2(g)(3), 2(g)(5)

High Courts16 Feb 2015

Jagroop Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 323, 324, 326, 34

High Courts16 Feb 2015Dismissed

Om Parkash and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 161, 173, 202Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 167, 218

High Courts13 Feb 2015Allowed

Guru Nanak Dev University Vs Presiding Officer, Labour Court and Others

Punjab And Haryana At Chandigarh · (2015) 3 SCT 722

Industrial Disputes Act, 1947 - Section 17(b), 2(s), 25-F

High Courts13 Feb 2015Dismissed

Sneh Lata Vs Sandeep Kumar Jindal and Others

Punjab And Haryana At Chandigarh · (2015) 178 PLR 635

High Courts13 Feb 2015Dismissed

Amarjit Singh and Others Vs Ram Kumar and Others

Punjab And Haryana At Chandigarh · (2016) 1 ACC 427 : (2015) ACJ 2870 : (2015) 178 PLR 629

Motor Vehicles Act, 1988 - Section 3

High Courts13 Feb 2015Dismissed

Rajni Vs Sandeep

Punjab And Haryana At Chandigarh · (2015) 178 PLR 547

Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 24Penal Code, 1860 (IPC) - Section 406, 498A, 506

High Courts13 Feb 2015Dismissed

Baldev Singh Vs Mohan Singh and Others

Punjab And Haryana At Chandigarh · (2015) 178 PLR 513

Passports Act, 1967 - Section 12Penal Code, 1860 (IPC) - Section 419, 420, 468, 471Punjab State Election Commission Act, 1994 - Section 87, 87(c), 90

High Courts13 Feb 2015Dismissed

Jaspal Singh and Others Vs Gurbinder Singh

Punjab And Haryana At Chandigarh · (2015) 179 PLR 97

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 115

High Courts13 Feb 2015Allowed

Surat Singh and Others Vs Bhagwati and Others

Punjab And Haryana At Chandigarh · (2015) 178 PLR 613

Punjab Land Revenue Act, 1887 - Section 13, 158

High Courts13 Feb 2015Dismissed

Nachattar Singh and Others Vs Veena Rani and Others

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0394

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10Specific Relief Act, 1963 - Section 12, 12(3), 16(c), 20Transfer of Property Act, 1882 - Section 41, 52

High Courts13 Feb 2015Dismissed

Krishan Kumar Vs Ram Pal

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0385

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts13 Feb 2015Allowed

Amit Arora and Others Vs Haryana Vidhan Sabha Secretariat and Others

Punjab And Haryana At Chandigarh · (2015) 4 SCT 605

High Courts13 Feb 2015Dismissed

Gurbax Singh Vs State of Haryana Ors.

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0274

Constitution of India, 1950 - Article 14, 226

High Courts13 Feb 2015Allowed

Ram Pal Sharma Vs Uttam Kaur and Others

Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 766

Constitution of India, 1950 - Article 227

High Courts13 Feb 2015Dismissed

Manjit Singh Vs Kanta Verma

Punjab And Haryana At Chandigarh · (2015) 3 BC 374 : (2015) 2 RCR(Civil) 688

Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts13 Feb 2015Dismissed

State of Punjab and Others Vs Kamla Rani

Punjab And Haryana At Chandigarh · (2015) 179 PLR 91

High Courts13 Feb 2015Allowed

Mahesh Kumar Vs Lokesh Bhandari

Punjab And Haryana At Chandigarh · (2015) 179 PLR 99

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 22 Rule 11, 113, 47Constitution of India, 1950 - Article 227