High Courts23 Feb 2015Disposed off
Manmeet Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 167
Penal Code, 1860 (IPC) - Section 300, 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 163 of 197
High Courts23 Feb 2015
Punjab State Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0214
High Courts23 Feb 2015Dismissed
R.P. Chhabra Vs Securities and Exchange Board of India and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 508 : (2015) 130 SCL 467
Constitution of India, 1950 - Article 226Securities and Exchange Board of India Act, 1992 - Section 15T
High Courts23 Feb 2015Disposed off
Ravi Dalal Vs Bhagwat Dayal Sharma and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0191
High Courts23 Feb 2015
Parveen Vij Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 195, 340Penal Code, 1860 (IPC) - Section 182, 193, 196, 211, 34Prevention of Corruption Act, 1988 - Section 13, 7
High Courts23 Feb 2015Dismissed
Amandeep Rice Mill Gram Udyog Samiti Vs Punjab State Cooperative Supply and Marketing Federation Limited
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0134
Arbitration and Conciliation Act, 1996 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts23 Feb 2015Dismissed
Gurbax Singh Vs Jai Parkash and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0092
High Courts23 Feb 2015
Ajayvir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0085
Arms Act, 1959 - Section 25, 27, 27(3)Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 174, 313Penal Code, 1860 (IPC) - Section 109, 120-B, 181, 201, 202
High Courts23 Feb 2015Allowed
Sanjeev Bindra Vs Nahar Industrial Enterprises Ltd.
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 900
Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts23 Feb 2015Dismissed
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 409Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)
High Courts23 Feb 2015Allowed
Sunil Patel Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Penal Code, 1860 (IPC) - Section 363, 366, 366A, 375, 376
High Courts23 Feb 2015Disposed off
Dinesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 782
High Courts23 Feb 2015Dismissed
Satwant Kaur and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 482
High Courts23 Feb 2015Dismissed
Ram Chander Vs Nathi Ram and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 378(4)Penal Code, 1860 (IPC) - Section 427, 506
High Courts23 Feb 2015Dismissed
Avtar Singh and Others Vs State of U.T.
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 486
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106, 47, 8Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts23 Feb 2015Dismissed
Haryana Co-operative Sugar Mill Ltd. and Others Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0006
Industrial Disputes Act, 1947 - Section 17-B, 25-F
High Courts21 Feb 2015Dismissed
Varun Chandhiok Vs Haryana Public Service Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 504 : (2015) 3 SCT 826
High Courts21 Feb 2015Allowed
Panna Lal and Others Vs Kuldeep Singh
Punjab And Haryana At Chandigarh · (2015) 179 PLR 180
Employees Compensation Act, 1923 - Section 3, 3(1)(b)(ii)
High Courts21 Feb 2015Dismissed
Reetika Guleria Vs Yashvir Singh Guleria
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0344
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia)
High Courts21 Feb 2015Dismissed
Jitender Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0325
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34, 368