High Courts24 Feb 2015Dismissed
Dinesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 233, 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 162 of 197
High Courts24 Feb 2015Dismissed
Chet Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 372
Land Acquisition Act, 1894 - Section 4, 6, 7
High Courts24 Feb 2015Dismissed
Munesh Devi Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0113
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 24, 9Penal Code, 1860 (IPC) - Section 323, 34, 406, 498-A, 506
High Courts24 Feb 2015Disposed off
Mangat Ram Vs Shukla Devi
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0105
Hindu Marriage Act, 1955 - Section 13, 13-B, 13B(2)
High Courts24 Feb 2015Dismissed
Bakhtawar Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 617
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 307, 323, 326, 34, 65
High Courts24 Feb 2015Allowed
Jagdish Prashad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Prevention of Corruption Act, 1988 - Section 13, 7
High Courts24 Feb 2015Dismissed
Sachdeva Oils and Chemical (P) Limited Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0063
Electricity Act, 1910 - Section 26, 26(2)
High Courts24 Feb 2015
Ved Parkash Vs Hari Pal
Punjab And Haryana At Chandigarh · (2015) 178 PLR 846
Constitution of India, 1950 - Article 235
High Courts24 Feb 2015Dismissed
Anant Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0026
Constitution of India, 1950 - Article 226, 227
High Courts24 Feb 2015
Paramjit Kaur Vs Mohanjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 323, 452
High Courts23 Feb 2015Disposed off
Rajinder Singh Vs UCO Bank and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 499
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14, 17
High Courts23 Feb 2015Dismissed
State of Punjab Vs Ram Sewak
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0328
Criminal Procedure Code, 1973 (CrPC) - Section 161, 167, 173, 216, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 376, 379, 411
High Courts23 Feb 2015
Naresh Dass Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0327
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 376, 511
High Courts23 Feb 2015
Lakhwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0326
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 100, 100, 302, 307, 323
High Courts23 Feb 2015Dismissed
Balwinder Kaur Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0305
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 21 Rule 102, Order 21 Rule 11, Order 21 Rule 11(2)(b), Order 21 Rule 17
High Courts23 Feb 2015
Puran Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0259
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15(c), 15(e), 50, 57
High Courts23 Feb 2015Dismissed
Jasvir Singh Vs Gyatri Jyoti
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia)
High Courts23 Feb 2015
Pawan Kumar Jain Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0243
Constitution of India, 1950 - Article 14
High Courts23 Feb 2015Disposed off
Anil Minhas and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 169 : (2015) 3 SLJ 320
High Courts23 Feb 2015Dismissed
Bishamber and Others Vs Harbans Lal and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0224
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 - Article 227