High Courts25 Feb 2015Dismissed
Jagir Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2015) 178 PLR 486
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 160 of 197
High Courts25 Feb 2015Dismissed
Baljeet Singh and Others Vs Rajesh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0396
Specific Relief Act, 1963 - Section 16(c)Transfer of Property Act, 1882 - Section 41
High Courts25 Feb 2015Dismissed
State of Haryana and Others Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0361
Civil Procedure Code, 1908 (CPC) - Section 80Haryana Ceiling on Land Holdings Act, 1972 - Section 26, 7, 8, 8(a)Punjab Security of Land Tenures Act, 1953 - Section 25
High Courts25 Feb 2015Disposed off
Bharti AXA General Insurance Company Limited and Others Vs Amarjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 4 ACC 286 : (2016) ACJ 275 : (2015) 179 PLR 565
Motor Vehicles Act, 1988 - Section 163A, 166, 168
High Courts25 Feb 2015Dismissed
Gurcharan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0318
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts25 Feb 2015Dismissed
Pirthi Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0317
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313Prevention of Corruption Act, 1988 - Section 13, 7
High Courts25 Feb 2015Dismissed
Gurmail Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0316
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 411, 482Prevention of Corruption Act, 1988 - Section 12
High Courts25 Feb 2015Allowed
Manish Jain Vs Surender Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0312
Criminal Procedure Code, 1973 (CrPC) - Section 202, 319, 482Information Technology Act, 2000 - Section 85Negotiable Instruments Act, 1881 (NI) - Section 138, 138(a)(b), 138(b), 141
High Courts25 Feb 2015Allowed
Pinki Vs Bheema and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0301
Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 313, 319Penal Code, 1860 (IPC) - Section 34, 376
High Courts25 Feb 2015Partly Allowed
Ruldu Ram and Harmesh Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0262
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 324, 34
High Courts25 Feb 2015Dismissed
Om Parkash and Others Vs Badri Nath and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0252
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13Punjab Land Revenue Act, 1887 - Section 3
High Courts25 Feb 2015Dismissed
Kamlesh Devi Vs Rajesh Dua
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0251
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 13(1)(i-a), 9Penal Code, 1860 (IPC) - Section 498-A
High Courts25 Feb 2015Allowed
Jai Pal Khanna and Others Vs Deputy Commissioner, Central Excise, Department of Revenue, Ministry of Finance, Government of India
Punjab And Haryana At Chandigarh · (2015) 326 ELT 657
Central Excises and Salt Act, 1944 - Section 34-A, 37, 6, 8, 9Criminal Procedure Code, 1973 (CrPC) - Section 313, 482
High Courts25 Feb 2015Dismissed
Sukhwinder Kaur Vs Mewa Singh
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0219
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 13(1A)(i)Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts25 Feb 2015Dismissed
Dalip Raj Vs Vijay Kumar Puri and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0218
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Feb 2015Dismissed
Ranjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 145Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 35, 42, 42(1)(2), 42(1)(d)
High Courts25 Feb 2015Dismissed
Harpal Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 599
Haryana Ceiling on Land Holdings Act, 1972 - Section 18(2), 18(4), 18(6), 5
High Courts25 Feb 2015Allowed
Tara Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 369
Forest Act, 1927 - Section 4Punjab Land Preservation Act, 1900 - Section 3, 4
High Courts25 Feb 2015Dismissed
Bakshi Mohd. Shafi Vs Riaz
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0064
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts25 Feb 2015Allowed
Bimla Devi and Others Vs Devinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 74 : (2015) 4 BC 70 : (2015) 3 RCR(Civil) 498
Benami Transactions (Prohibition) Act, 1988 - Section 3, 3 (1), 4, 4 (1), 4 (2)Constitution of India, 1950 - Article 14