High Courts26 Feb 2015Dismissed
Sham Chand Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) LLR 529 : (2015) 4 SCT 59
Industrial Disputes Act, 1947 - Section 25F, 25-H
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 159 of 197
High Courts26 Feb 2015Allowed
Pushpa Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 170
High Courts26 Feb 2015Allowed
Danish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0229
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 363, 366
High Courts26 Feb 2015Disposed off
Raj Pal Malik Vs Uttar Haryana Bijili Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0226
Constitution of India, 1950 - Article 226, 227
High Courts26 Feb 2015Disposed off
Kehar Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0225
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 174, 313, 319Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 324
High Courts26 Feb 2015Dismissed
Sodagar Singh Vs Meenu
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0221
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)Penal Code, 1860 (IPC) - Section 315, 316, 323, 376, 498-A
High Courts26 Feb 2015Dismissed
Anita Rani Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 319Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 9Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts26 Feb 2015Dismissed
Karnail Singh and Others Vs Charanjit Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0213
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts26 Feb 2015Dismissed
Atul Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0212
Criminal Procedure Code, 1973 (CrPC) - Section 175, 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 148, 149, 201, 302, 34
High Courts26 Feb 2015Dismissed
Pardeep Kumar and Others Vs Dhanpati and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0116
High Courts26 Feb 2015
Akash and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0115
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 176, 201, 216, 302, 34
High Courts26 Feb 2015Allowed
Raj Krishan and Others Vs Randhir Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0107
Evidence Act, 1872 - Section 107, 108Punjab Land Revenue Act, 1887 - Section 15, 158, 16, 33, 36
High Courts26 Feb 2015Dismissed
Rajwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 145Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 35, 50, 52-A, 54
High Courts26 Feb 2015Disposed off
Chet Ram Vs Uttar Haryana Bijili Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0084
Constitution of India, 1950 - Article 136, 141, 142, 226
High Courts26 Feb 2015
Hitesh Arora Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428
High Courts26 Feb 2015
Parmod Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 173, 319
High Courts26 Feb 2015Dismissed
Shamsher Singh and Others Vs Bhagwan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0005
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 100, 96Specific Relief Act, 1963 - Section 6
High Courts26 Feb 2015Dismissed
Karnail Singh and Others Vs Chaman Singh Bhatoa and Others
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0004
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 4Criminal Procedure Code, 1973 (CrPC) - Section 107, 151Evidence Act, 1872 - Section 68
High Courts26 Feb 2015Allowed
Simratpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167 (2), 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 25, 29, 36-A, 61Penal Code, 1860 (IPC) - Section 307, 411, 414, 420, 467
High Courts25 Feb 2015Allowed
Amru and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 392
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 399, 402