High Courts02 Mar 2015Allowed
Tamanna Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0113
Evidence Act, 1872 - Section 35
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 157 of 197
High Courts02 Mar 2015
Reliance General Insurance Co. Ltd. Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 697
High Courts02 Mar 2015Dismissed
Hisar Tulsi Coop. Non-Agricultural Thrift and Credit Society Limited Vs Suman Lata Chaudhary
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Evidence Act, 1872 - Section 114, 65Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts02 Mar 2015Dismissed
Tirath Kalia Vs Andresh
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4), 417Evidence Act, 1872 - Section 114, 3Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139
High Courts02 Mar 2015Allowed
Dhani Ram Vs U.H.B.V.N. and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 844
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 504
High Courts02 Mar 2015Dismissed
Subhash Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Penal Code, 1860 (IPC) - Section 302
High Courts02 Mar 2015Allowed
Punjab National Bank Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0090
Industrial Disputes Act, 1947 - Section 11-A
High Courts02 Mar 2015Dismissed
Parmod Dada and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0076
Constitution of India, 1950 - Article 14Punjab Municipal Act, 1911 - Section 192, 192(1), 192(1)(c), 192(2), 203(1)(c)
High Courts02 Mar 2015Dismissed
Sunil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304A, 304-A, 337, 338Probation of Offenders Act, 1958 - Section 4
High Courts02 Mar 2015
Harmeet Singh Vs Navdeep Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 125, 173, 301, 301 (2), 407Penal Code, 1860 (IPC) - Section 306
High Courts02 Mar 2015Dismissed
Sanjeev Kumar Sharma Vs Anita Sharma
Punjab And Haryana At Chandigarh · (2015) 3 DMC 508 : (2015) 3 JCC 2139 : (2015) 3 RCR(Civil) 687 : (2015) 3 RCR(Criminal) 559
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 406, 498AProtection of Women From Domestic Violence Act, 2005 - Section 12, 17, 18, 19, 20
High Courts02 Mar 2015Dismissed
Surjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0050
Constitution of India, 1950 - Article 226
High Courts02 Mar 2015Dismissed
Kuldip and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 307, 323, 326, 34
High Courts28 Feb 2015Allowed
Cholamandalam MS General Finance Co. Ltd. Vs Lakhmi Chand and Others
Punjab And Haryana At Chandigarh · (2015) 180 PLR 405
High Courts27 Feb 2015Dismissed
Ajay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0457
Criminal Procedure Code, 1973 (CrPC) - Section 161, 207, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 212, 216, 302, 34, 376
High Courts27 Feb 2015Allowed
National Insurance Company Ltd. Vs Arfoon Nisa and Others
Punjab And Haryana At Chandigarh · (2015) 3 ACC 789
Motor Vehicles Act, 1988 - Section 139, 18, 6(i)
High Courts27 Feb 2015Dismissed
Chaman Lal Khunger and Others Vs Harman Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 507
Contract Act, 1872 - Section 10, 25
High Courts27 Feb 2015Dismissed
Jagbir Singh Dhanda Vs Estate Officer, HUDA and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 556
Succession Act, 1925 - Section 306
High Courts27 Feb 2015Dismissed
Estate Officer, U.T. Vs Charan Kaur and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 916
Legal Services Authorities Act, 1987 - Section 22D
High Courts27 Feb 2015
Vishal Retail Limited Vs Sachin Deep Sood and Others
Punjab And Haryana At Chandigarh · (2015) 6 ARBLR 52 : (2015) 179 PLR 48
Arbitration and Conciliation Act, 1996 - Section 16(1)(a), 8, 8(2)