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Punjab And Haryana At Chandigarh judgments, 2015

3,934 judgments · page 158 of 197

High Courts27 Feb 2015Dismissed

Anil Kumar Soni and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0406

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(d), 13(2), 19
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High Courts27 Feb 2015Dismissed

Kashmiri Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0358

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 120-B, 302, 304-B
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High Courts27 Feb 2015Dismissed

Ashok Kumar Vs Kiran

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0253

Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia), 9Penal Code, 1860 (IPC) - Section 420, 465, 467, 468, 471
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High Courts27 Feb 2015Dismissed

Dhanpat Vs Shimla

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0223

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)
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High Courts27 Feb 2015Dismissed

Uma Rani Vs Subodh Kumar

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0222

Criminal Procedure Code, 1973 (CrPC) - Section 161Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)Penal Code, 1860 (IPC) - Section 34, 406, 498-A, 506
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High Courts27 Feb 2015Partly Allowed

Zaheed Ahmed Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0136

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 357(3)Penal Code, 1860 (IPC) - Section 279, 304-A
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High Courts27 Feb 2015Dismissed

Manpreet Kaur Vs Salwinder Singh

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)Penal Code, 1860 (IPC) - Section 148, 149, 323, 324, 406
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High Courts26 Feb 2015Dismissed

Shingara Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 02 P&H CK 0369

Criminal Procedure Code, 1973 (CrPC) - Section 161, 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c), 50Penal Code, 1860 (IPC) - Section 302
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