High Courts04 Mar 2015Dismissed
Krishan Lal Vs Yasin
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0104
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 155 of 197
High Courts04 Mar 2015
Asha Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304A, 304-A, 337, 338Probation of Offenders Act, 1958 - Section 4
High Courts04 Mar 2015
Shalinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304A, 304-A, 337, 338Probation of Offenders Act, 1958 - Section 4
High Courts04 Mar 2015Dismissed
Uttam Chand Vs Kusum Lata
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 400
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 13(3)(a)(i), 13(3)(a)(ii), 13(3)(a)(iv), 15 (6)
High Courts04 Mar 2015Dismissed
Fiancus Solutions Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2015 P&H 66
High Courts04 Mar 2015Allowed
Darshan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 319Penal Code, 1860 (IPC) - Section 302, 34
High Courts04 Mar 2015Dismissed
KJSL - Sunder (JV) and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0023
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 19(6)(ii)Mines and Minerals (Development and Regulation) Act, 1957 - Section 10, 11, 11, 12, 13
High Courts04 Mar 2015Dismissed
Priyanka Verma Vs Chaudhary Devi Lal University and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0022
High Courts04 Mar 2015Disposed off
Abhimanyu and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 313Penal Code, 1860 (IPC) - Section 34, 363, 366, 376, 376(2)(g)
High Courts03 Mar 2015Dismissed
Hakam Rai Vs Amarjeet Singh
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Rent) 172
Civil Procedure Code, 1908 (CPC) - Section 10, 148-AHaryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, 13(3)(a)
High Courts03 Mar 2015Dismissed
Suraj Bhan Vs Bhadu and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 822
High Courts03 Mar 2015Dismissed
Ram Kaur Vs Sandeep and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 547
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1
High Courts03 Mar 2015Dismissed
Sood Industries Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 146 FLR 46 : (2015) LLR 530 : (2015) 4 SCT 60
Industrial Disputes Act, 1947 - Section 25(F), 2A
High Courts03 Mar 2015Disposed off
Ranjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0275
Criminal Procedure Code, 1973 (CrPC) - Section 446, 446(3)Penal Code, 1860 (IPC) - Section 399, 402
High Courts03 Mar 2015Dismissed
Shiv Dial Singh Vs Jitender Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 1 BC 725 : (2015) 4 RCR(Civil) 913 : (2015) 4 RCR(Criminal) 939
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139, 142
High Courts03 Mar 2015Dismissed
State of Haryana Vs Lalchi and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0120
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 57Penal Code, 1860 (IPC) - Section 395
High Courts03 Mar 2015Allowed
Amit Mahajan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320, 420, 467, 468, 471
High Courts03 Mar 2015Dismissed
Om Parkash Saini Vs Shakti Kumar Bhardwaj and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 378 (4)Penal Code, 1860 (IPC) - Section 120-B, 406, 419, 420, 463
High Courts03 Mar 2015Dismissed
Dharambir Vs Uttri Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0103
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 41Electricity Act, 2003 - Section 126, 126(3), 127, 135, 135(2)
High Courts03 Mar 2015
National Flour Mills Pvt. Ltd. and Others Vs Sanjiv Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0102
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 36, Order 21 Rule 97, 47