High Courts09 Mar 2015Partly Allowed
Kaushalaya Rani and Others Vs Lekh Raj and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 689
Motor Vehicles Act, 1988 - Section 163A, 163-A, 163-A(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 153 of 197
High Courts09 Mar 2015Dismissed
Bank of Baroda and Others Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2016) 1 BC 356 : (2015) 178 PLR 838 : (2015) 3 RCR(Civil) 1029
High Courts09 Mar 2015Dismissed
New India Assurance Company Limited Vs Saroj Devi and Others
Punjab And Haryana At Chandigarh · (2015) 4 ACC 234 : (2015) 179 PLR 563
Motor Vehicles Act, 1988 - Section 140, 166, 2(51)
High Courts09 Mar 2015Disposed off
Vinod Kumar Vs State Information Commission of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 408
Right to Information Act, 2005 - Section 8(1)
High Courts09 Mar 2015Dismissed
Sarabjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 336
High Courts09 Mar 2015Dismissed
Raghbir Singh Vs Parvesh Kumar
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 534
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts09 Mar 2015Allowed
Sat Narain and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0298
Administration of Evacuee Property Act, 1950 - Section 2(1-A), 2(d), 2(f), 44, 46Civil Procedure Code, 1908 (CPC) - Section 80(2)Constitution of India, 1950 - Article 300-A
High Courts09 Mar 2015Disposed off
Ashok Gupta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0276
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 465, 467
High Courts09 Mar 2015Allowed
Anupam Jain Vs Kulwant Gupta and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0150
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Evidence Act, 1872 - Section 65, 65(c)
High Courts09 Mar 2015Dismissed
Rani Kaur Vs Sneh Lata and Others
Punjab And Haryana At Chandigarh · (2015) CriLJ 4898
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378 (4 & 5), 417Penal Code, 1860 (IPC) - Section 323, 34, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1)(x), 4
High Courts09 Mar 2015Disposed off
Ramandeep Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0111
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts09 Mar 2015Dismissed
Supriya Pharmaceuticals Limited Vs Ranbaxy Laboratories Limited
Punjab And Haryana At Chandigarh · (2015) 191 CompCas 284
High Courts09 Mar 2015Disposed off
Ranbaxy Laboratories Limited Vs Sun Pharmaceutical Industries Limited
Punjab And Haryana At Chandigarh · (2015) 128 CLA 260 : (2015) 190 CompCas 547 : (2015) 3 CoMPLJ 540
Companies Act, 1956 - Section 100, 101, 102, 103, 235Companies Act, 2013 - Section 133, 52Competition Act, 2002 - Section 29(1), 31(7), 6(2)
High Courts09 Mar 2015Allowed
Sat Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0095
Constitution of India, 1950 - Article 226, 227
High Courts09 Mar 2015Dismissed
Pardeep Singh and Others Vs Punjab Mandi Board and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0094
Constitution of India, 1950 - Article 136, 226, 32
High Courts09 Mar 2015Disposed off
Sukhdev Singh Patwari Vs State Election Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 647
Constitution of India, 1950 - Article 168, 226, 227, 243 ZG, 243-ZGPunjab State Election Commission Act, 1994 - Section 100, 7, 73, 74
High Courts09 Mar 2015Disposed off
Vinod Kumar Datta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0081
High Courts09 Mar 2015Allowed
Gobinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 295-A, 308, 320, 323, 34
High Courts09 Mar 2015
Rajiv Sehgal and Others Vs Kishori Lal and Others
Punjab And Haryana At Chandigarh · (2015) 03 P&H CK 0079
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 12Transfer of Property Act, 1882 - Section 5
High Courts09 Mar 2015Dismissed
Dabriwala Steel and Engineering Company Limited and Others Vs Saket Steel Ltd.
Punjab And Haryana At Chandigarh · (2015) 179 PLR 43
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 2, Order 6 Rule 18, 151Companies Act, 1956 - Section 391, 392, 393, 394, 446